(1.) MS . Sudha Mishra w/o Mr. Sushil Mishra, Mr. Sushil Mishra S/o. Mr. Surya Chandra Mishra and Mr. Surya Chandra Mishra S/o. Late Shri Deep Narayan Mishra are present in court.
(2.) ON the request of learned Counsel for the parties, Mr. Sushil Chandra Mishra is impleaded as Respondent No. 2.
(3.) THE parties have entered into a settlement on 27th February, 2015. The Settlement Agreement has been signed by all the parties as well as by their respective learned Counsel who identify their signatures.