STANDARD CHARTERED BANK Vs. DIRECTORATE OF ENFORCEMENT

Referred Judgements :-

STATE OF ANDHRA PRADESH V. BATHU PRAKASA RAO [REFERRED TO]
M.V. JAWALI V. MAHAJAN BOREWELL AND CO. AND OTHERS [REFERRED TO]
MODI INDUSTRIES LTD. V. B.C. GOEL [REFERRED TO]
STATE OF RAJASTHAN V. SHAMSHER SINGH [REFERRED TO]
OSWAL VANASPATI AND ALLIED INDUSTRIES V. STATE OF UTTAR PRADESH [REFERRED TO]
P.V. PAI V. R.L. RINAWMA,DY. COMMISSIONER,INCOME TAX [REFERRED TO]
STATE OF MAHARASHTRA V. SYNDICATE TRANSPOR [REFERRED TO]
TOLARAM RELUMAL VS. STATE OF BOMBAY [REFERRED TO]
JAYARAM VITHOBA VS. STATE OF BOMBAY [REFERRED TO]
BHIMAJI SHANKAR KULKARNI VS. DUNDAPPA VITHAPPA UDAPUDI ANOTHER [REFERRED TO]
STATE OF MAHARASHTRA VS. JUGININDER LAL [REFERRED TO]
GIRDHARI LAL GUPTA VS. D H MEHTA [REFERRED TO]
JAGMOHAN SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
MURLIDHAR MEGHRAJ LOYA VS. STATE OF MAHARASHTRA [REFERRED TO]
COMMISSIONER OF SALES TAX STATE OF GUJARAT VS. UNION MEDICAL AGENCY [REFERRED TO]
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED CHANDIGARH DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AMRAVATI REGIONAL MANAGER WEST ZONE NOW KNOWN AS KANPUR REGION BANK OF BARODA REGIONAL OFFICE LUCKNOW VS. PRESIDING OFFICER LABOUR COURT CHANDIGARH:CHANDRASHEKHAR MARIBHAU DESHMUKH :SECRETARY U P BANK EMPLOYEES UNION C O BANK OF BARODA LATOUCHE ROAD KANPUR :LABOUR COURT RANCHI:NAMDEO:SECRETA [REFERRED TO]
BALRAM KUMAWAT VS. UNION OF INDIA [REFERRED TO]
ASSISTANT COMMISSIONER ASSESSMENT II BANGALORE VS. VEELLIAPPA TEXTILES LIMITED [REFERRED TO]
ANZ GRINDLAYS BANK LIMITED VS. DIRECTOR OF ENFORCEMENT [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. J B BOTTLING COMPANY PRIVATE LIMITED [REFERRED TO]
KUSUM PRODUCTS LTD VS. S K SINHA ITO [REFERRED TO]
BADSHA VS. INCOMETAX OFFICER [REFERRED TO]
EDMUND N SOHUSTER VS. ASST COLLECTOR OF CUSTOMS [REFERRED TO]
RASHID ALLIDINA VS. JIWANDAS KHEMJI [REFERRED TO]