(1.) Special Leave granted
(2.) Heard counsel for both the parties
(3.) This appeal is preferred against an interlocutory order made by the learned Single Judge of the Allahabad High court on 20/1/1994 confirming the ex parte interim order of stay. A few facts need to be stated
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN