Home
About Us
Support
Browse Database
Contact Us
LOGIN
LAWS(SC)-1984-4-29
UNION OF INDIA Vs. BIDHUBHUSHAN MALIK
Decided On April 24, 1984
UNION OF INDIA
Appellant
V/S
BIDHUBHUSHAN MALIK
Respondents
JUDGEMENT
(1.) The Allahabad High Court has held :
Click here to view full judgment.