BELIRAM BHALAIK Vs. JAI BEHARILAL KHACHI

JUDGEMENT

(1.) ELECTION to the Himachal Pradesh Legislative Assembly from 6-Kumarsain Assembly Constituency was held according to the under-mentioned calendar : <FRM>JUDGEMENT_417_4_1975Html1.htm</FRM>

(2.) JAI Beharilal Khachi, Beliram Bhalaik and Kishori Lal as rival candidates contested the election from the aforesaid Constituency. The result of the poll was as below: <FRM>JUDGEMENT_417_4_1975Html2.htm</FRM>

(3.) THE learned Judge of the High Court found all the issues against the petitioner and dismissed the petition. Hence this appeal.