LAWS(SC)-2024-4-116

LEONARD XAVIER VALDARIS Vs. JITENDRA RAMNAYARAN RATHOD

Decided On April 22, 2024
Leonard Xavier Valdaris Appellant
V/S
Jitendra Ramnayaran Rathod Respondents

JUDGEMENT

(1.) Leave granted.

(2.) The Court inter-alia directed as under:-

(3.) The appeal is allowed and disposed of in terms of the reportable signed order.