(1.) Heard the learned counsel appearing for the parties.
(2.) Leave granted.
(3.) The present age of the appellant is 18 years. Except for one non-cognizable offence, there are no other antecedents of the appellant. There is no recovery from the appellant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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