LAWS(SC)-2024-2-84

STATE OF TAMIL NADU Vs. NARESH PRASAD AGARWAL

Decided On February 13, 2024
STATE Appellant
V/S
Naresh Prasad Agarwal Respondents

JUDGEMENT

(1.) Delay condoned.

(2.) Leave granted.

(3.) Heard the learned senior counsel appearing for the appellant and the learned senior counsel appearing for the respondents.