(1.) IA No.191573/2024 seeking impleadment as party respondent no.2 is allowed.
(2.) Heard the learned counsel appearing for the appellant, the learned counsel appearing for respondent no.1-State and the learned counsel appearing for respondent no.2.
(3.) Leave granted.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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