ALLAHABAD UNIVERSITY ETC Vs. GEETANJALI TIWARI

Referred Judgements :-

KUSUM INGOTS & ALLOYS LTD. V. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF SALES TAX MADHYA PRADESH INDORE VS. RADHAKRISHAN [REFERRED TO]
GIRDHARI LAL AND SONS VS. BALBIR NATH MATHUR [REFERRED TO]
BHARAT SINGH DALLU NATHU RAM RAM PHAL VS. STATE OF HARYANA [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. D T C MAZDOOR CONGRESS ANB [REFERRED TO]
UNION OF INDIA VS. DEOKI NANDAN AGGARWAL [REFERRED TO]
MADHYA PRADESH PUBLIC SERVICE COMMISSION MADHYA PRADESH PUBLIC SERVICE COMMISSION MADHYA PRADESH PUBLIC SERVICE COMMISSION VS. NAVNIT KUMAR POTDAR:NARENDRA KUMAR CHOWDHARY:BHANWARLAL [REFERRED TO]
HARYANA STATE ELECTRICITY BOARD VS. RAM GOPAL [REFERRED TO]
RANI LAXMIBAI KSHETRIYA GRAMIN BANK RANI LAXMIBAI KSHETRIYA GRAMIN BANK VS. CHAND BEHARI KAPOOR:KANTYANAGWANT [REFERRED TO]
ELECTRONICS CORPORATION OF INDIA LIMITED VS. SECRETARY REVENUE DEPARTMENT GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
B R ENTERPRISES VS. STATE OF UTTAR PRADESH [REFERRED TO]
BACHHAJ NAHAR VS. NILIMA MANDAL [REFERRED TO]
JEYARAM EDUCATION TRUST VS. A G SYED MOHIDEEN [REFERRED TO]
VISVESWARAYA TECHNOLOGICAL UNIVERSITY VS. KRISHNENDU HALDER [REFERRED TO]
STATE OF RAJASTHAN VS. SANYAM LODHA [REFERRED TO]
SUBRAMANIAN SWAMY VS. RAJU THR. MEMBER JUVENILE JUSTICE BOARD [REFERRED TO]
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY AND ANOTHER VS. JAI BHARATH COLLEGE OF MANAGEMENT AND ENGINEERING TECHNOLOGY AND OTHERS [REFERRED TO]
AUTHORISED OFFICER, CENTRAL BANK OF INDIA VS. SHANMUGAVELU [REFERRED TO]