STATE OF HIMACHAL PRADESH Vs. YOGENDERA MOHAN SENGUPTA

Referred Judgements :-

AMBESH KUMAR (DR.) VS. PRINCIPAL,L.L.R.M. MEDICAL COLLEGE,MEERUT AND OTHERS. [REFERRED TO]
UNION OF INDIA VS. CYNAMIDE INDIA LTD. [REFERRED TO]
ONGC VS. ASSN. OF NATURAL GAS CONSUMING INDUSTRIES OF GUJARAT [REFERRED TO]
T.N. GODAVARMAN THIRUMULKPAD V. UNION OF INDIA [REFERRED TO]
STATE OF MADHYA PRADESH V. CENTRE FOR ENVIRONMENT PROTECTION RESEARCH AND DEVELOPMENT AND OTHERS. [REFERRED TO]
DIRECTOR GENERAL (ROAD DEVELOPMENT) NATIONAL HIGHWAYS AUTHORITY OF INDIA V. AAM AADMI LOKMANCH AND OTHERS. [REFERRED TO]
RAJEEV SURI VS. DELHI DEVELOPMENT AUTHORITY AND OTHERS [REFERRED TO]
PRAGNESH SHAH VS. DR. ARUN KUMAR SHARMA AND OTHERS. [REFERRED TO]
NARINDER CHAND HEM RAJ AND VS. LT GOVERNOR ADMINISTRATOR UNION TERRITORY HIMACHAL PRADESH [REFERRED TO]
TULSIPUR SUGAR COMPANY LIMITED VS. NOTIFIED AREA COMMITTEE TULSIPUR [REFERRED TO]
BISHAMBHAR DAYAL CHANDRA MOHAN JAGDISH PRASAD AGARWAL HARYANA DALL INDUSTRIES KALYANMAL DEEP CHAND AGGARWAL TRADING COMPANY ATTAR SINGH SANTOSH KUMAR J B FLOUR MILLS ANNUPCHAND SHYAMLAL K VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. A PARENT OF A STUDENT OF MEDICAL COLLEGE SIMLA [REFERRED TO]
UNION OF INDIA VS. CYNAMIDE INDIA LIMITED [REFERRED TO]
ASIF HAMEED STATE OF JAMMU AND KASHMIR RAJEEV MAHAJAN JYOTI KUMARI VS. STATE OF JAMMU AND KASHMIR:RAJEEV MAHAJAN:STATE OF JAMMU AND KASHMIR:STATE OF JAMMU AND KASHMIR [REFERRED TO]
SUNDARJAS KANYALAL BHATIJA PRAHALAD HIRANAND ADVANI VS. COLLECTOR THANE MAHARASHTRA:COLLECTOR THANE MAHARASHTRA [REFERRED TO]
SUPREME COURT EMPLOYEES WELFARE AS SOCIATION SUPREME COURT FOURTH CLASS EM PLOYEES WELFARE ASSOCIATION S P JAIN VS. UNION OF INDIA [REFERRED TO]
MALLIKARJUNA RAO VS. STATE OF ANDHRA PRADESH [REFERRED TO]
H S S K NIYAMI VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. DEOKI NANDAN AGGARWAL [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. A R ZAKKI [REFERRED TO]
V K SOOD VS. SECRETARY CIVIL AVIATION [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. GANESH WOOD PRODUCTS [REFERRED TO]
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. DHANWANTI DEVI [REFERRED TO]
VELLORE CITIZENS WELFARE FORUM VS. UNION OF INDIA [REFERRED TO]
SUPREME COURT MONITORING COMMITTEE VS. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY [REFERRED TO]
T N GODAVARMAN THIRUMULKPAD VS. UNION OF INDIA [REFERRED TO]
L CHANDRA KUMAR VS. UNION OF INDIA [REFERRED TO]
SAMATHA HYDERABAD ABRASIVES AND MINERALS PRIVATE LIMITED VS. STATE OF ANDHRA PRADESH [REFERRED TO]
VISHAKA VS. STATE OF RAJASTHAN [REFERRED TO]
AJAIB SINGH VS. SIRHIND CO OPERATIVE MARKETING CUM PROCESSING SERVICE SOCIETY LIMITED [REFERRED TO]
DISTRICT MINING OFFICER VS. TATA IRON AND STEEL CO [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. ASSOCIATION FOR DEMOCRATIC REFORMS [REFERRED TO]
CANARA BANK VS. DEBASIS DAS [REFERRED TO]
UNION OF INDIA VS. PRAKASH P HINDUJA [REFERRED TO]
N D JAYAL VS. UNION OF INDIA [REFERRED TO]
ESSAR OIL LIMITED VS. HALAR UTKARSH SAMITI [REFERRED TO]
PUNE MUNICIPAL CORPORATION VS. PROMOTERS AND BUILDERS ASSOCIATION [REFERRED TO]
STATE OF U P VS. JEET S BISHT [REFERRED TO]
COMMON CAUSE VS. UNION OF INDIA [REFERRED TO]
DESTRUCTION OF PUBLIC AND PRIVATE PROPERITES VS. STATE OF A P [REFERRED TO]
UNIVERSITY OF KERALA VS. COUNCIL PRINCIPALS COLLEGES [REFERRED TO]
GLANROCK ESTATE P LTD VS. STATE OF TAMIL NADU [REFERRED TO]
MAHARASHTRA LAND DEVELOPMENT CORPORATION VS. STATE OF MAHARASHTRA [REFERRED TO]
DELHI JAL BOARD VS. NATIONAL CAMPAIGN [REFERRED TO]
V K NASWA VS. HOME SECRETARY U O I [REFERRED TO]
BANGALORE DEVELOPMENT AUTHORITY VS. AIR CRAFT EMPLOYEES COOPERATIVE SOCIETY LTD [REFERRED TO]
PRIYA GUPTA VS. ADDL. SECY. MINISTRY OF HEALTH & FAMILY WELFARE [REFERRED TO]
STATE OF TAMIL NADU VS. STATE OF KERALA [REFERRED TO]
MANOJ NARULA VS. UNION OF INDIA [REFERRED TO]
STATE OF HIMACHAL PRADESH AND OTHERS VS. SATPAL SAINI [REFERRED TO]
TECHI TAGI TARA VS. RAJENDRA SINGH BHANDARI [REFERRED TO]
HARSHADA CO-OPERATIVE HOUSING SOCIETY LTD VS. STATE OF MAHARASHTRA [REFERRED TO]
TAMIL NADU POLLUTION CONTROL BOARD VS. STERLITE INDUSTRIES LIMITED AND OTHERS [REFERRED TO]
MANTRI TECHZONE PRIVATE LIMITED VS. FORWARD FOUNDATION AND OTHERS [REFERRED TO]
HIMACHAL PRADESH BUS STAND MANAGEMENT AND DEVELOPMENT AUTHORITY VS. THE CENTRAL EMPOWERED COMMITTEE ETC. AND OTHERS [REFERRED TO]
STATE OF ANDHRA PRADESH VS. RAGHU RAMAKRISHNA RAJU KANUMURU (M.P.) [REFERRED TO]
RESIDENTS WELFARE ASSOCIATION VS. UNION TERRITORY OF CHANDIGARH [REFERRED TO]