LAWS(SC)-2024-11-99

MUKESH Vs. STATE OF U.P.

Decided On November 29, 2024
MUKESH Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Leave granted.

(2.) Heard learned counsel appearing for the appellants and learned counsel appearing for the State.

(3.) None appears for the first informant.