STATE OF WEST BENGAL Vs. UNION OF INDIA

Referred Judgements :-

SAGAR MALL V. STATE [REFERRED TO]
SAEOSHANKAR V. M.P. STATE [REFERRED TO]
AMALGAMATED COALFIELDS LIMITED VS. JANAPADA SABHA CHHINDWARA [REFERRED TO]
SOUTH INDIA CORPORATION PRIVATE LIMITED VS. SECRETARY BOARD OF REVENUE TRIVANDRUM [REFERRED TO]
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR VS. MOHAN LAL [REFERRED TO]
STATE OF BIHAR VS. UNION OF INDIA [REFERRED TO]
A C SHARMA VS. DELHI ADMINISTRATION [REFERRED TO]
STATE OF RAJASTHAN STATE OF MADHYA PRADESH STATE OF PUNJAB VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA UNION OF INDIA BISWAROOP CHATTERJEE ACHINTA KUMAR BISWAS NABENDU BOSE LAXMI NARAYAN VS. TULSIRAM PATEL:SADANAND JHA:G P KOUSHAL:UNION OF INDIA:STATE OF MADHYA PRADESH [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
S R BOMMAI VS. UNION OF INDIA [REFERRED TO]
KAZI LHENDUP DORJI VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
VINEETNARAIN VS. UNION OF INDIA [REFERRED TO]
D M DESHPANDE VS. JANARDHAN KASHINATH KADAM [REFERRED TO]
SALEEM BHAI VS. STATE OF MAHARASHTRA [REFERRED TO]
SOPAN SUKHDEO SABLE VS. ASSISTANT CHARITY COMMISSIONER [REFERRED TO]
TASHI DELEK GAMING SOLUTIONS LTD VS. STATE OF KARNATAKA [REFERRED TO]
M BALAKRISHNA REDDY VS. DIRECTOR CBI NEW DELHI [REFERRED TO]
ATMA LINGA REDDY VS. UNION OF INDIA [REFERRED TO]
STATE OF WEST BENGAL VS. COMMITTEE FOR PROTECTION OF DEMOCRATIC [REFERRED TO]
MUMBAI INTERNATIONAL AIRPORT PVT LTD VS. REGENCY CONVENTION CENTRE AND HOTELS PVT LTD [REFERRED TO]
NATIONAL TEXTILE CORPORATION LTD VS. NARESHKUMAR BADRIKUMAR JAGAD [REFERRED TO]
CENTER FOR PIL VS. UNION OF INDIA [REFERRED TO]
MAYAWATI VS. UNION OF INDIA [REFERRED TO]
BHAU RAM VS. JANAK SINGH [REFERRED TO]
KANPUR OIL MILLS HARRIESGANJ VS. JUDGE APPEALS SALES TAX KANPUR RANGE KANPUR [REFERRED TO]
LALA JAGDISH PRASAD VS. ADMINISTRATOR MUNICIPAL BOARD SAHARANPUR [REFERRED TO]
GANNON DUNKERLEY AND CO MADRAS PRIVATE VS. SALES TAX OFFICER MATTANCHERI [REFERRED TO]
STATE VS. YASH PAL P S I [REFERRED TO]
BINOY BHUSAN VS. STATE OF BIHAR [REFERRED TO]
SUBRAMANIAN SWAMY VS. DIRECTOR, CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
CHHOTANBEN AND ANR VS. KIRITBHAI JALKRUSHNABHAI THAKKAR AND ORS [REFERRED TO]