LAWS(SC)-2024-3-46

EXECUTIVE ENGINEER, KNNL Vs. SUBHASHCHANDRA

Decided On March 12, 2024
Executive Engineer, Knnl Appellant
V/S
SUBHASHCHANDRA Respondents

JUDGEMENT

(1.) Permission to file special leave petition is granted in Diary No.122132023.

(2.) Delay condoned.

(3.) Leave granted.