MALLAVVA Vs. KALSAMMANAVARA KALAMMA

Referred Judgements :-

RAJPAL SINGH V. SAROJ (DECEASED) THROUGH LEGAL REPRESENTATIVES [REFERRED TO]
C MOHAMMAD YUNUS VS. SYED UNNISSA [REFERRED TO]
JAI JAI RAM MANOHAR LAL VS. NATIONAL BUILDING MATERIAL SUPPLY GURGAON [REFERRED TO]
PANDIT ISHWARDAS VS. STATE OF MADHYA PRADESH [REFERRED TO]
GAYA PARSHAD DIKSHIT VS. NIRMAL CHANDER [REFERRED TO]
ANNASAHEB BAPUSAHEB PATIL VILAS G DALVI NATHAL GHARAGE RAJARAM K POWAR PANDURANG B SARNOBAT VS. BALWANT ALIAS BALASAHEB BABUSAHEB PATIL AND HEIRS:RAMACHANDRA Y DALVI:RAJARAM A GHARAGE:DINKARRAO K POWAR:K L SARNOBAT [REFERRED TO]
MOHAN LAL VS. MIRZA ABDUL GAFFAR [REFERRED TO]
INDIRA VS. ARUMUGAM [REFERRED TO]
SIDDALINGAMMA VS. MAMTHA SHOENOY [REFERRED TO]
SAMPATH KUMAR VS. AYYAKANNU [REFERRED TO]
P T MUNICHIKKANNA REDDY VS. REVAMMA [REFERRED TO]
REVAJEETU BUILDERS AND DEVELOPERS VS. NARAYANASWAMY AND SONS [REFERRED TO]
KHATRI HOTELS PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
JANATHA DAL PARTY VS. INDIAN NATIONAL CONGRESS [REFERRED TO]
MAHILA RAMKALI DEVI VS. NANDRAM [REFERRED TO]
SMT. PUTTAMARAMMA VS. GIRIYAPPA AND OTHERS [REFERRED TO]
STATE OF UTTARAKHAND AND ANR. VS. MANDIR SRI LAXMAN SIDH MAHARAJ [REFERRED TO]
DHARAMPAL (DEAD) VS. PUNJAB WAKF BOARD [REFERRED TO]