(1.) Hon'ble Mr Justice J B Pardiwala pronounced the judgment of the Bench comprising His Lordship and Hon'ble Mr Justice Manoj Misra.
(2.) The Criminal Appeal is disposed of in terms of the signed reportable judgment.
(3.) Pending applications, if any, stand disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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