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LAWS(SC)-2024-12-128
SHUBRA P KANDPAL Vs. STATE OF UTTARAKHAND
Decided On December 03, 2024
Shubra P Kandpal
Appellant
V/S
STATE OF UTTARAKHAND
Respondents
JUDGEMENT
(1.) Leave granted.
(2.) The appeal is allowed, in terms of the signed judgment.
Click here to view full judgment.