KARNAIL SINGH Vs. STATE OF HARYANA

Referred Judgements :-

DWARKADAS SHRINIVAS OF BOMBAY V. SHOLAPUR SPINNING AND WEAVING CO. LTD. [REFERRED TO]
STATE OF WEST BENGAL V. SUBODH GOPAL BOSE [REFERRED TO]
GRAM PANCHAYAT,GUNIA MAJRI VS. DIRECTOR CONSOLIDATION OF HOLDINGS [REFERRED TO]
BAJ SINGH VS. STATE OF PUNJAB [REFERRED TO]
GRAM PANCHAYAT,VILLAGE BHEDPURA VS. THE ADDITIONAL DIRECTOR,CONSOLIDATION [REFERRED TO]
JOGINDER SINGH VS. THE DIRECTOR CONSOLIDATION OF HOLDINGS [REFERRED TO]
BHAGWAN SINGH VS. THE DIRECTOR CONSOLIDATION OF HOLDINGS,PUNJAB [REFERRED TO]
MORAN MAR BASSELLOS CATHOLICOS VS. MOAT REV MAR POULOSE ATHANASLUS [REFERRED TO]
SAGHIR AHMAD VS. STATE OF UTTAR PRADESH [REFERRED TO]
BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED VS. STATE OF BOMBAY [REFERRED TO]
ATTAR SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
RANJIT SINGH MAJOR NOW LT COL MICHEAL A R SKINNER VS. STATE OF PUNJAB [REFERRED TO]
AJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
BHAGAT RAM VS. STATE OF PUNJAB [REFERRED TO]
BHAGAT RAM VS. STATE OF PUNJAB [REFERRED TO]
BHAGAT RAM VS. STATE OF PUNJAB [REFERRED TO]
SOW CHANDRA KANTE VS. SHEIKH HABIT [REFERRED TO]
PARSION DEVI VS. SUMITRI DEVI [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. HITECH ELECTROTHERMICS AND HYDROPOWER LIMITED [REFERRED TO]
UNION OF INDIA VS. SANDUR MANGANESE AND IRON ORES LTD [REFERRED TO]
KAMLESH VERMA VS. MAYAWATI [REFERRED TO]
CHAJJU RAM VS. THE JOINT DIRECTOR, PANCHAYATS (COMMISSIONER), PUNJAB AND OTHERS [REFERRED TO]
DES RAJ AND ANR. VS. THE GRAM SABHA OF VILLAGE LADHOT AND ANR. [REFERRED TO]
GRAM PANCHAYAT SADHRAUR VS. BALDEV SINGH [REFERRED TO]
KALA SINGH VS. COMMISSIONER HISSAR DIVISION [REFERRED TO]
SHANTI CONDUCTORS (P) LTD. VS. ASSAM STATE ELECTRICITY BOARD [REFERRED TO]
SHRI RAM SAHU (DEAD) THROUGH LRS. VS. VINOD KUMAR RAWAT [REFERRED TO]