(1.) Delay condoned.
(2.) Leave granted.
(3.) A disciplinary proceeding was convened against the petitioner for alleged acts of misconduct when he was posted as Officer Commanding B/30 Bn., CRPF. He was removed from service in July 1995.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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