(1.) Delay condoned.
(2.) This application is filed by the applicantappellant seeking clarification of the judgment dtd. 12/9/2023 passed in Civil Appeal No.2085 of 2022.
(3.) Heard learned counsel for the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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