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LAWS(SC)-2024-4-117
MANEESHA YADAV Vs. THE STATE OF UTTAR PRADESH
Decided On April 09, 2024
Maneesha Yadav
Appellant
V/S
The State of Uttar Pradesh
Respondents
JUDGEMENT
(1.) Leave granted.
(2.) The appeal is allowed, in terms of the signed judgment.
Click here to view full judgment.