(1.) Delay condoned.
(2.) Leave granted.
(3.) The instant appeals take exception to the judgment and order passed by the Division Bench of High Court of Uttarakhand in
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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