LIPIKA GUPTA Vs. UNION OF INDIA

JUDGEMENT

(1.) The following prayer is made in I.A. No. 10 of 2014:

(2.) He further submits that the second round of counselling/admissions would be done on 24.08.2014 and insofar as other dates like the last date for joining candidates allotted seats in second round of counselling would be fixed as 04.09.2014.

(3.) He thereafter submits that the third round of counselling would be done from 13.09.2014 to 14.09.2014 and the last date for joining for candidates allotted seats in the third round of counselling would be fixed as 19.09.2014. The last date upto which students can be admitted against vacancies arising due to any other reason would be fixed as 30.09.2014.