LAWS(SC)-2014-8-85

MASSIMILANO LATORRE Vs. UNION OF INDIA (UOI)

Decided On August 04, 2014
Massimilano Latorre Appellant
V/S
UNION OF INDIA (UOI) Respondents

JUDGEMENT

(1.) I.A. No. 1 of 2014 is granted in terms of prayer (a) which reads as under: