HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED Vs. STATE OF KERALA:UNION OF INDIA

Referred Judgements :-

A K GOPALAN VS. STATE OF MADRAS OPPOSITE PARTY; UNION OF INDIA [RELIED ON]
CHARANJIT LAL CHOWDHARY VS. UNION OF INDIA [RELIED ON]
STATE OF BOMBAY VS. NAROTTAMDAS JETHABHAI [RELIED ON]
KESHAVAN MADHAVA MENON VS. STATE OF BOMBAY [RELIED ON]
RAM SINGH VS. STATE OF DELHI [REFERRED TO]
STATE OF MADRAS VS. CHAMPAKAM DORAIRAJAN [REFERRED]
STATE OF BOMBAY VS. F N BALSARA [RELIED ON]
SHANKARS PRASAD SINGH DEO VS. UNION OF INDIA [RELIED ON]
STATE OF WEST BENGAL HABIB MOHAMMAD STATE OF HYDERABAD STATE OF MYSORE VS. ANWAR ALI SARKAR:ANWAR ALI SARKAR [RELIED ON]
STATE OF MADRAS VS. V G ROW:THE UNION OF INDIA AND THE STATE OF TRAVANCORE COCHIN [RELIED ON]
STATE OFBIHAR VS. KAMESHWAR SINGH:STATE OF MADHYA PRADESH:GOVERNMENT OF THE STATE OF UTTAR PRADESH:KAMESHWAR SINGH [RELIED UPON]
STATE OF TRAVANCORE COCHIN VS. BOMBAY COMPANY LIMITED ALLEPPEY [CONSIDERED]
STATE OF PUNJAB VS. AJAIB SINGH [RELIED ON]
STATE OF WEST BENGAL VS. SUBODH GOPAL BOSE [RELIED ON]
HARISHANKAR BAGLA VS. STATE OF MADHYA PRADESH [RELIED ON]
RAJNARAIN SINGH VS. CHAIRMAN PATNA ADMINISTRATION COMMITTEE PATNA [REFERRED]
BEHRAM KHURSHID PESIKAKA VS. STATE OF BOMBAY [RELIED ON]
STATE OF BOMBAY VS. BHANJL MUNJI [REFERRED TO]
BUDHAN CHOUDHRY VS. STATE OF BIHAR [RELIED ON]
RAI SAHIB RAM JAWAYA KAPUR VS. STATE OF PUNJAB [RELIED ON]
BIDI SUPPLY CO VS. UNION OF INDIA [RELIED ON]
TIKA RAMJI OTHERS VS. STATE OF UTTAR PRADESH [RELIED ON]
SARDAR INDER SINGH SHRI DURGA PARSHAD DWARKA PRASAD AND OHTERS BANKS LAL BAHADUR GANGA SINGH KALU SINGH SURYA BHAGWAN SAHAI VS. STATE OF RAJASTHAN [RELIED ON]
STATE OF UTTAR PRADESH MANBODHAN LAL SRIVASTAVA VS. MANBODHAN LAL SRIVAITAVA:STATE OF UTTAR PRADESH [RELIED ON]
MOHAMMAD HANIF QUARESHI 2 MOHAMMAD ILLIAS 3 GHANI MAHAJAN AND 4 NASIR UD DIN 5 SHEIKH HUSSAIN QUARESHI 6 SHEIKH SUBHAN 7 ABDUL AZIZ 8 MOHAMMAD ISMAIL AND 9 ABDUL RAHIM 10 ABDUL VS. STATE OF BIHAR 2 STATE OF UTTAR PRADESH 3 STATE OF BOMBAY 4 STATE OF MADHYA PRADESH 5 STATE OF MADHYA PRADESH [REFERRED]
PRESIDENT OF INDIA VS. KERALA EDUCATION BILL 1957 [RELIED ON]
BASHESHAR NATH VS. MODEL KNITTING INDUSTRIES LIMITED [RELIED ON]
D S GAREWAL VS. STATE OF PUNJAB [REFERRED]
DEEP CHAND BRAHMAN LAL SINGH NIRANJAN SINGH HARI SHANKER SHYAM LAL RAM PRASAD JAIN TRANSPORT GENERAL TRADING CO JAIPAL SINGH VIRENDRA PAL GUPTA VISHAMBHAR DAYAL GUPTA REJENDRAPAL SIA RAM BRIJPAL SINGH PANDIT SRINIVAS MADHO RAM MOHI UDD VS. STATE OF UTTAR PRADESH [RELIED ON]
PRESIDENT OF INDIA VS. BERUBARI UNION AND EXCHANGE OF ENCLAVES [OVERRULED]
BABU BARKYA THAKUR VS. STATE OF BOMBAY NOW MAHARASHTRA [RELIED ON]
VASANLAL MAGANBHAI SANJANWALA THE PRATAP SPINNING WEAVING MANUFACTURING CO LIMITED VS. STATE OF BOMBAY NOW MAHARASHTRA :STATE OF BOMBAY NOW MAHARASHTRA [REFERRED]
BURRAKUR COAL CO LIMITED EAST INDIAN COAL CO LIMITED VS. UNION OF INDIA [RELIED ON]
ORIENT PAPER MILLS LIMITED THE STATE OF ORISSA VS. STATE OF ORISSAS:THE ORIENT PAPER MILLS LIMITED [RELIED ON]
BURMAH CONSTRUCTION COMPANY VS. STATE OF ORISSA [RELIED ON]
AUTOMOBILE TRANSPORT RAJASTHAN LIMITED VS. STATE OF RAJASTHAN [RELIED ON]
UJJAM BAI VS. STATE OF UTTAR PRADESH [RELIED ON]
SOMAWANTI 0M PARKASH ATMA RAM CHODHA VS. STATE OF PUNJAB [RELIED ON]
AKADASI PADHAN VS. STATE OF ORISSA [RELIED ON]
STATE OF WEST BENGAL PLAINTIFF THE ADVOCATES GENERAL FOR THE STATES OF MADHYA PRADESH THE ADVOCATES GENERAL FOR THE STATES OF PUNJAB THE ADVOCATES GENERAL FOR THE STATES OF ASSAM THE ADVOCATES GENERAL FOR THE STATES OF ORISSA THE ADVOCATES GENERAL FOR T VS. UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFE [REFERRED]
JAYANTILAL AMRATLAL SHODHAN VS. F N RANA [REFERRED]
STATE OF RAJASTHAN VS. LEELA JAIN [RELIED ON]
N B JEEJEEBHOY VS. ASSISTANT COLLECTOR THANA PRANT THANA [RELIED ON]
P VAJRAVELU MUDALIAR MOST REV DR L MATHIAS VS. SPECIAL DEPUTY COLLECTOR FOR LAND ACQUISITION WEST MADRAS [CONSIDERED]
NAVNIT LAL C JAVERI VS. K K SEN APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX BOMBAY [RELIED ON]
SAJJAN SINGH HARNAM SINGH PRITHVI SINGH BRIJ MOHAN LAL R KRISHNASWAMY GOUNDER K RAJAGOPAL VS. STATE OF RAJASTHAN STATE OF PUNJAB UNION OF INDIA [RELIED ON]
NARESH SHRIDHAR MIRAJKAR VS. STATE OF MAHARASHTRA [RELIED ON]
UNION OF INDIA VS. METAL CORPORATION OF INDIA LIMITED [REFERRED]
MANGAL SINGH VS. UNION OF INDIA [FOLLOWED]
CHULAM SARWAR VS. UNION OF INDIA [RELIED ON]
L C GOLAK NATH N KRISHNA BHATTA GODAVARI SUGAR MILLS MAHARASHTRA PRAGAT SHETKARI SANGH RAJGOPAL RAMDAYAL DOOT P RAMAKRISHNA MALLY SRINIVAS RAMDAYAL DOOT VS. STATE OF PUNJAB:STATE OF MYSORE :STATE OF MYSORE :STATE OF MYSORE [OVERRULED]
SATWANT SINGH SAWHNEY ASSISTANT OM PRAKASH KAPUR VS. D RAMARATHNAM PASSPORT OFFICER NEW DELHI:CHIEF PASSPORT OFFICER NEW DELHI [RELIED ON]
MOHAMMAD YAQUB VS. STATE OF JAMMU AND KASHMIR [RELIED ON]
MUNICIPAL CORPORATION OF DELHI IN BOTH APPEALS VS. BIRLA COTTON SPINNING WEAVING MILLS DELHI IN BOTH THE APPEALS [REFERRED]
STATE OF GUJARAT VS. SHANTILAL MANGALDAS [RELIED ON]
RASHBIHARI PANDA VS. STATE OF ORISSA [RELIED ON]
MUNICIPAL COMM ITTEE AMRITSAR VS. STATE OF PUNJAB [RELIED ON]
VIRAJLAL MANILAL AND CO VS. STATE OF MADHYA PRADESH [RELIED ON]
PRITHVI COTTON MILLS LIMITED VS. BROACH BOROUGH MUNICIPALITY [RELIED ON]
TRIBHUBAN PARKASH NAYYAR VS. UNION OF INDIA [DISTINGUISHED]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [HARMONISED]
A SANJEEVI NAIDU VS. STATE OF MADRAS [RELIED ON]
MUNICIPAL CORPORATION OF CITY OF AHMEDABAD AYODAYA GNG AND MFG CO LIMITED VS. NEW SHROCK SPG AND WVG CO LTD [RELIED ON]
H H MAHARAJADHIRAJA MADHAV RAO JIVAJI RAO SGINDIA BAHADUR OF GWALIOR H H MAHARAJADHIRAJA MAHARANA SHRI BHAGWAT SINGHJI BAHADUR OF UDAIPUR COL H H BRARBANS SARAMAUR RAJA I RAJAGAN SIR PRATAP SINGH MALVENDRA BAHADUR COL RAJA SURINDER SINGH BAHADUR VS. UNION OF INDIA [RELIED ON]
S. M. NANDI V. STATE OF W. B. [REFERRED]
U N R RAO VS. INDIRA GANDHI [RELIED ON]
UNION OF INDIA VS. HARBHAJAN SINGH DHILLON [RELIED ON]
MOHAMMAD MAQBOOL DAMNOO VS. STATE OF JAMMU AND KASHMIR [EXPLAINED AND DISTINGUISHED]
SITABATI DEBI VS. STATE OF WEST BENGAL [RELIED ON]