(1.) This application is filed by the applicant/appellant seeking clarification of the judgment dtd. 27/3/2023 passed by this Court. The relief sought in the prayer, inter alia, is as follows:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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