ANOOP BARANWAL Vs. UNION OF INDIA

Referred Judgements :-

GOMPERS VS. UNITED STATES [REFERRED TO]
N.P. PONNUSWAMI VS. RETURNING OFFICER,NAMAKKAL CONSTITUENCY [REFERRED TO]
BROWN V. BOARD OF EDUCATION [REFERRED TO]
MIRANDA VS. ARIZONA [REFERRED TO]
PREM CHAND GARG VS. EXCISE COMMISSIONER,U.P.,ALLAHABAD [REFERRED TO]
ROE VS. WADE [REFERRED TO]
ASIF HAMEED VS. STATE OF J AND K [REFERRED TO]
EDAPADDI K. PALANISWAMI VS. T. T. V. DHINAKARAN [REFERRED TO]
ELECTION COMMISSION OF INDIA VS. STATE OF T.N [REFERRED TO]
PUBLIC INTEREST FOUNDATION AND OTHERS VS. UNION OF INDIA [REFERRED TO]
JAGAN NATH VS. JASWANT SINGH [REFERRED TO]
DURGA SHANKAR MEHTA VS. RAGHURAL SINGH [REFERRED TO]
B N NAGARAJAN LINGAPPA VEERAPPA SHINDAL VS. STATE OF MYSORES:STATE OF MYSORES [REFERRED TO]
SADIQ ALI P KAKKAN VS. ELECTION COMMISSION OF INDIA NEW DELHI:CHIEF ELECTORAL OFFICER MADRAS [REFERRED TO]
G NARAYANASWAMI VS. G PANNERSELVAM [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
SAMSHER SINGH ISHWAR CHAND AGARWAL VS. STATE OF PUNJAB [REFERRED TO]
ZIYAUDDIN BURHANUDDIN BUKHARI VS. BRIJMOHAN RAMDASS MEHRA [REFERRED TO]
INDIRA NEHRU GANDHI SHRI RAJ NARAIN VS. RAJ NARAIN INDIRA NEHRU GANDHI [REFERRED TO]
STATE OF UTTAR PRADESH VS. POOSU:1 NAGAU 2 RAMESHWAR PRASAD [REFERRED TO]
ALL PARTY HILL LEADERS CONFERENCE SHILLONG VS. CAPTAIN W A SANGMA [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
STATE OF WEST BENGAL VS. SWAPAN KUMAR GUHA:SANCHAITA INVESTMENTS [REFERRED TO]
HARBANS SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
JYOTI BASU VS. DEBI GHOSAL [REFERRED TO]
BANDHUA MUKTI MORCHA VS. UNION OF INDIA [REFERRED TO]
LAKSHMI KANT PANDEY VS. UNION OF INDIA [REFERRED TO]
STATE OF WEST BENGAL VS. SAMPAT LAL:SAMPAT LAL [REFERRED TO]
KANHIYA LAL OMAR VS. R K TRIVEDI [REFERRED TO]
GANGA BISHAN VS. JAI NARAIN [REFERRED TO]
LAXMI KANT PANDEY VS. UNION OF INDIA [REFERRED TO]
MADHAVRAO JIWAJIRAO SCINDIA VS. SAMBHAJIRAO CHANDROJTRAO ANGRE [REFERRED TO]
A R ANTULAY VS. R S NAYAK [REFERRED TO]
NAVNIT R KAMANI VS. R R KAMANI [REFERRED TO]
S S DHANOA VS. UNION OF INDIA [REFERRED TO]
K VEERASWAMI VS. UNION OF INDIA [REFERRED TO]
DELHI JUDICIAL SERVICE ASSOCIATION TIS HAZARI COURT VS. STATE OF GUJARAT [REFERRED TO]
UNION CARBIDE CORPORATION VS. UNION OF INDIA [REFERRED TO]
MOHANLAL TRIPATHI VS. DISTRICT MAGISTRATE RAI BAREILLY [REFERRED TO]
UNNI KRISHNAN J P VS. STATE OF ANDHRA PRADESH [REFERRED TO]
RAMA KANT PANDEY VS. UNION OF INDIA [REFERRED TO]
DIGVIJAY MOTE VS. UNION OF INDIA [REFERRED TO]
SUPREME COURT ADVOCATES ON RECORD ASSOCIATION S P GUPTA VS. UNION OF INDIA [REFERRED TO]
KUMARI MADHURI PATIL VS. ADDITIONAL COMMISSIONER TRIBAL DEVELOPMENT [REFERRED TO]
T N SESHAN CHIEF ELECTION COMMISSIONER OF INDIA CHO S RAMASWAMY B K RAI COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
JANATA DAL SAMAJWADI VS. ELECTION COMMISSION OF INDIA [REFERRED TO]
INDIAN ALUMINIUM CO VS. STATE OF KERALA [REFERRED TO]
COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SKIPPER CONSTRUCTION CO PRIVATE LIMITED [REFERRED TO]
D K BASU ASHOK K JOHRI VS. STATE OF WEST BENGAL :STATE OF UTTAR PRADESH [REFERRED TO]
DINESH TRIVEDI M P VS. UNION OF INDIA [REFERRED TO]
ANUKUL CHANDRA PRADHAN ADVOCATE SUPREME COURT VS. UNION OF INDIA [REFERRED TO]
VISHAKA VS. STATE OF RAJASTHAN [REFERRED TO]
VINEETNARAIN VS. UNION OF INDIA [REFERRED TO]
SHYAMDEO PD SINGH VS. NAWAL KISHORE YADAV [REFERRED TO]
ELECTION COMMISSION OF INDIA VS. ASHOK KUMAR [REFERRED TO]
VISHWA JAGRIT MISSION VS. CENTRAL GOVERNMENT [REFERRED TO]
S R CHAUDHARY VS. STATE OF PUNJAB [REFERRED TO]
B R KAPUR VS. STATE OF TAMIL NADU [REFERRED TO]
UNION OF INDIA VS. ASSOCIATION FOR DEMOCRATIC REFORMS [REFERRED TO]
INDIAN NATIONAL CONGRESS I VS. INSTITUTE OF SOCIAL WELFARE [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. NAVEEN JINDAL [REFERRED TO]
KULDIP NAYAR VS. UNION OF INDIA [REFERRED TO]
PRAKASH SINGH VS. UNION OF INDIA [REFERRED TO]
I R COELHO VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF U P VS. JEET S BISHT [REFERRED TO]
DIVISIONAL MANAGER ARAVALI GOLF CLUB VS. CHANDER HASS [REFERRED TO]
SUBRAMANIAN SWAMY VS. ELECTION COMMISSION OF INDIA [REFERRED TO]
N KANNADASAN VS. AJOY KHOSE [REFERRED TO]
BHANUMATI VS. STATE OF UP [REFERRED TO]
B P SINGHAL VS. UNION OF INDIA [REFERRED TO]
K KRISHNA MURTHY VS. UNION OF INDIA [REFERRED TO]
CENTRE FOR PIL VS. UNION OF INDIA [REFERRED TO]
DESIYA MURPOKKU DRAVIDA KAZHAGAM VS. ELECTION COMMISSION OF INDIA [REFERRED TO]
STATE OF PUNJAB VS. SALIL SABHLOK [REFERRED TO]
DESIYA MURPOKKU DRAVIDA KAZHAGAM VS. ELECTION COMMISSION OF INDIA [REFERRED TO]
THE CHIEF ELECTION COMMISSIONER VS. JAN CHAUKIDAR [REFERRED TO]
PEOPLE'S UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [REFERRED TO]
STATE OF TAMIL NADU VS. STATE OF KERALA [REFERRED TO]
LAXMI VS. UNION OF INDIA [REFERRED TO]
ASHOK SHANKARRAO CHAVAN VS. MADHAVRAO KINHALKAR [REFERRED TO]
MANOJ NARULA VS. UNION OF INDIA [REFERRED TO]
RAJ BALA VS. STATE OF HARYANA [REFERRED TO]
SUPREME COURT ADVOCATE-ON-RECORD ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
RAJBALA & OTHERS VS. STATE OF HARYANA & OTHERS [REFERRED TO]
ABHIRAM SINGH VS. C.D. COMMACHEN (DEAD) BY LRS. & ORS. [REFERRED TO]
JUSTICE K.S. PUTTASWAMY (READ.) VS. UNION OF INDIA & ORS. [REFERRED TO]
SHAKTI VAHINI VS. UNION OF INDIA AND OTHERS [REFERRED TO]
KALPANA MEHTA AND OTHERS VS. UNION OF INDIA AND OTHERS [REFERRED TO]
DR. JAISHRI LAXMANRAO PATIL VS. THE CHIEF MINISTER & ORS [REFERRED TO]