ARUP BHUYAN Vs. STATE OF ASSAM

Referred Judgements :-

STATE OF TRAVANCORE -COCHIN AND OTHERS V. BOMBAY CO. LTD [REFERRED TO]
STATE OF MADRAS V. V.G. ROW [REFERRED TO]
GENERAL DEVELOPMENT OF ARTICLE 19 OF THE INDIAN CONSTITUTION GHANI V. JONES [REFERRED TO]
ATTORNEY GENERAL V. BRITISH BROADCASTING CORPORATION [REFERRED TO]
N B KHARE VS. STATE OF DELHI [REFERRED TO]
STATE OF BIHAR VS. SHAILABALA DEVI [REFERRED TO]
STATE OF WEST BENGAL VS. SUBODH GOPAL BOSE [REFERRED TO]
STATE OF BOMBAY VS. R M D CHI MARBAUGWALA ADVOCATE GENERAL OF MYSORE INTERVENER [REFERRED TO]
EXPRESS NEWSPAPER PRIVATE LTD VS. UNION OF INDIA [REFERRED TO]
SUPERINTENDENT CENTRAL PRISON FATEHGARH VS. RAM MANOHAR LOHIA [REFERRED TO]
BABULAL PARATE VS. STATE OF MAHARASHTRA [REFERRED TO]
RAGHUBAR DAYAL JAI PARKASH CHITTARMAL RAMDAYAL NATHUMALL HARIKISHAN DASS DASWANDI RAM BANARSI DASS VS. UNION OF INDIA [REFERRED TO]
KEDAR NATH SINGH VS. STATE OF BIHAR [REFERRED TO]
JOSEPH KURUVILLA VELLUKUNNEL D CHACKO KAPPON VS. RESERVE BANK OF INDIA:REGISTRAR KERALA HIGH COURT [REFERRED TO]
O K GHOSH VS. E X JOSEPH [REFERRED TO]
STETE OF GUJAIAT VS. SHYAARIAL MOHANLAL CHOKSIMANUBHAI PATEL [REFERRED TO]
STATE OF BIHAR VS. UNION OF INDIA [REFERRED TO]
MADHU LIMAYE MADHU LIMAYE VS. SUB DIVISIONAL MAGISTRATE MONGHYR:VED MURTI [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
PATHUMMA K M KUNHAHAMMAD VS. STATE OF KERALA [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
TAMIL NADU EDUCATION DEPARTMENT MINIS TERIAL AND GENERAL SUBORDINATE SERVICES ASSOCIATION VS. STATE OF TAMIL NADU [REFERRED TO]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
SANJEEV COKE MANUFACTURING COMPANY BHARAT COKING COAL LIMITED VS. BHARAT COKING COAL LTD:SANJEEV COKE MANUFACTURING COMPANY [REFERRED TO]
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED BENNETT COLEMAN AND COMPANY LIMITED STATESMAN LIMITED KASTURI AND SONS LIMITED ANANDA BAZAR PATRIKA LIMITED VS. UNION OF INDIA [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
RELIANCE PETROCHEMICALS LIMITED VS. PROPRIETORS OF INDIAN EXPRESS NEWS PAPERS BOMBAY PRIVATE LIMITED [REFERRED TO]
S RANGARAJAN UNION OF INDIA VS. P JAGJIVAN RAM:P JAGJIVAN RAM [REFERRED TO]
KARTAR SINGH KRIPA SHANKAR RAI VS. STATE OF PUNJAB [REFERRED TO]
JAMAAT E ISLAMI HIND MOHAMMAD JAFAR VS. UNION OF INDIA [REFERRED TO]
BALWANTSINGH VS. STATE OF PUNJAB [REFERRED TO]
MAFATLAL INDUSTRIES LIMITED VS. UNION OF INDIA [REFERRED TO]
HYDERABAD ASBESTOS CEMENT PRODUCT VS. UNION OF INDIA [REFERRED TO]
DHARAM DUTT VS. UNION OF INDIA [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. NAVEEN JINDAL [REFERRED TO]
ASHOKA KUMAR THAKUR VS. UNION OF INDIA [REFERRED TO]
STATE OF MAHARASHTRA VS. DHANENDRA SHRIRAM BHURLE [REFERRED TO]
JAYENDRA VISHNU THAKUR VS. STATE OF MAHARAHSTRA [REFERRED TO]
REDAUL HUSSAIN KHAN VS. NATIONAL INVESTIGATION AGENCY [REFERRED TO]
STATE OF KERALA VS. RANEEF [OVERRULED]
ARUP BHUYAN VS. STATE OF ASSAM [OVERRULED]
INDRA DAS VS. STATE OF ASSAM [REFERRED TO]
A P DAIRY DEVELOPMENT CORPORATION VS. B NARASIMHA REDDY [REFERRED TO]
SUBRAMANIAN SWAMY VS. RAJU THR. MEMBER JUVENILE JUSTICE BOARD [REFERRED TO]
ARUP BHUYAN VS. STATE OF ASSAM [REFERRED TO]
SHREYA SINGHAL VS. UNION OF INDIA (UOI) [REFERRED TO]