PRIYA INDORIA Vs. STATE OF KARNATAKA

Referred Judgements :-

RAGHUBANS DUBEY VS. STATE OF BIHAR [REFERRED TO]
STATE OF BIHAR VS. DEOKARAN NENSHI [REFERRED TO]
BALCHAND JAIN VS. STATE OF MADHYA PRADESH [REFERRED TO]
GURBAKSH SINGHSIBBIA SARBAJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED VS. BROJO NATH GANGULY / TARUN KANTI SENGUPTA [REFERRED TO]
JOGINDER KUMAR VS. STATE OF UTTAR PRADESH [REFERRED TO]
SALAUDDIN ABDULSAMAD SHAIKH VS. STATE OF MAHARASHTRA [OVERRULED]
SUJATA MUKHERJEE VS. PRASHANT KUMAR MUKHERJEE [REFERRED TO]
STATE OF ASSAM VS. R K KRISHNA KUMAR [REFERRED TO]
NAVINCHANDRA N MAJITHIA VS. STATE OF MAHARASHTRA [REFERRED TO]
Y ABRAHAM AJITH VS. INSPECTOR OF POLICE CHENNAI [REFERRED TO]
RAMESH VS. STATE OF TAMIL NADU [REFERRED TO]
MANISH RATAN VS. STATE OF M P [REFERRED TO]
SIDDHARAM SATLINGAPPA MHETRE VS. STATE OF MAHARASHTRA [REFERRED TO]
N K NAYAR AND DINESH HEMCHAND MEHTA VS. STATE OF MAHARASHTRA [REFERRED TO]
JAMINI MULLICK VS. EMPEROR [REFERRED TO]
DASHRATH RUPSINGH RATHOD VS. STATE OF MAHARASHTRA [REFERRED TO]
DILIP K BASU VS. STATE OF WEST BENGAL [REFERRED TO]
ANITA KUSHWAHA VS. PUSHAP SUDAN [REFERRED TO]
HAIDAYAT ULLAH KHAN S/O SHER NAWAB KHAN VS. THE CROWN [REFERRED TO]
AMAR NATH NEOGI VS. STATE OF JHARKHAND [REFERRED TO]
RUPALI DEVI VS. STATE OF UTTAR PRADESH AND OTHERS [REFERRED TO]
SUSHILA AGGARWAL VS. STATE [REFERRED TO]
NATHU SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]