KAUSHAL KISHOR Vs. STATE OF UTTAR PRADESH

Referred Judgements :-

STATE OF MADRAS VS. V.G. ROW [REFERRED TO]
SEBASTIAN M. HONGRAY VS. UNION OF INDIA [REFERRED TO]
X AND Y VS. THE NETHERLANDS [REFERRED TO]
CANADA HUMAN RIGHTS COMMISSION VS. TAYLOR [REFERRED TO]
BODHISATTWA GAUTAM VS. SUBHRA CHAKRABORTY (MS.) [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI,DELHI VS. UPHAAR TRAGEDY VICTIMS ASSOCIATION [REFERRED TO]
SASKATCHEWAN HUMAN RIGHTS COMMISSION VS. WILLIAM WHATCOTT [REFERRED TO]
ROMESH THAPPAR [REFERRED TO]
A K GOPALAN VS. STATE OF MADRAS OPPOSITE PARTY; UNION OF INDIA [REFERRED TO]
BRIJ BHUSHAN VS. STATE OF DELHI [REFERRED TO]
ROMESH THAPPAR VS. STATE OF MADRAS [REFERRED TO]
S KRISHNAN VS. STATE OF MADRAS [REFERRED TO]
P D SHAMDASANI VS. CENTRAL BANK OF INDIA LIMITED [REFERRED TO]
STATE OF BIHAR VS. ABDULMAJID [REFERRED TO]
JAMUNA PRASAD MUKHARIYA VS. LACHHI RAM [REFERRED TO]
VIDYA VERMA VS. SHIV NARAIN VERMA [REFERRED TO]
EXPRESS NEWSPAPER PRIVATE LTD VS. UNION OF INDIA [REFERRED TO]
HAMDARD DAWAKHANA KALIPADA DEB LAKSHMAN SHRIPATI LTPURE ALIAS LAKSHMAN SHRI PATI IMPORE A B CHOUDHRI VS. UNION OF INDIA [REFERRED TO]
DIRECTOR OF RATIONING AND DISTRIBUTION VS. CORPORATION OF CALCUTTA [REFERRED TO]
SAKAL PAPERS PRIVATE LIMITED B N SARPOTDAR SHANTILAL HARJIVAN SHAH PRINTERS MYSORE PRIVATE LIMITED LABCHAND B N SARPOTDAR FIRM "TAMIL NADU AND D S POTNIS INTERVENERS VS. UNION OF INDIA [REFERRED TO]
KEDAR NATH SINGH VS. STATE OF BIHAR [REFERRED TO]
KHARAK SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
MOHAMMAD IKRAM HUSSAIN VS. STATE OF UTTAR PRADESH [REFERRED TO]
KASTURI LAL RALIA KAM JAIN VS. STATE OF UTTAR PRADESH [REFERRED TO]
SATWANT SINGH SAWHNEY ASSISTANT OM PRAKASH KAPUR VS. D RAMARATHNAM PASSPORT OFFICER NEW DELHI:CHIEF PASSPORT OFFICER NEW DELHI [REFERRED TO]
RAILWAY BOARD REPRESENTING THE UNION OF INDIA VS. NIRANJAN SINGH [REFERRED TO]
PRAGA TOOLS CORPORATION VS. C A IMANUAL [REFERRED TO]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [REFERRED TO]
A SANJEEVI NAIDU VS. STATE OF MADRAS [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
SUKHDEV SINGH THE OIL AND NATURAL GAS COMMISSION THE L 1 C LIMITED THE INDUSTRIAL FINANCE CORPN EMPLOYEES ASSOCIATION VS. BHAGATRAM SARDAR SINGH RAGHUVANSHI:THE ASSOCIATION OF CLASS II OFFICERS 0 N G C:SHYAM LAL SHARMA:THE INDUSTRIAL FINANCE CORPN [REFERRED TO]
GOBIND VS. STATE OF MADHYA PRADESH [REFERRED TO]
ADDITIONAL DISTRICT MAGISTRATE JABALPUR STATE OF UTTAR PRADESH UNION OF INDIA STATE OF KARNATAKA STATE OF MAHARASHTRA STATE OF RAJASTHAN UNION OF INDIA UNION OF INDIA VS. SHIVAKANT SHUKLA:V K S CHAUDHARY:ATAL BIHARI VAJPAYEE:SATYA SHARMA:N K GANPAIAH:SUBHAS:MILAP CHAND KANUNGO:SHRI RAM DHAN:DR REKHA AWASTHI [REFERRED TO]
STATE OF KARNATAKA VS. UNION OF INDIA [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
KHATRI II VS. STATE OF BIHAR [REFERRED TO]
PRABHA DUTT VS. UNION OF INDIA [REFERRED TO]
PEOPLES UNION FOR DEMOCRATIC RIGHTS VS. UNION OF INDIA [REFERRED TO]
RUDUL SAH VS. STATE OF BIHAR [REFERRED TO]
BANDHUA MUKTI MORCHA VS. UNION OF INDIA [REFERRED TO]
SEBASTIAN M HONGRAY VS. UNION OF INDIA [REFERRED TO]
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED BENNETT COLEMAN AND COMPANY LIMITED STATESMAN LIMITED KASTURI AND SONS LIMITED ANANDA BAZAR PATRIKA LIMITED VS. UNION OF INDIA [REFERRED TO]
BHIM SINGH MLA VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
BIJOE EMMANUEL VS. STATE OF KERALA [REFERRED TO]
PEOPLES UNION FOR DEMOCRATIC RIGHTS VS. STATE OF BIHAR [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
PEOPLES UNION FOR DEMOCRATIC RIGHTS VS. POLICE COMMISSIONER DELHI POLICE HEADQUARTERS [REFERRED TO]
S RANGARAJAN UNION OF INDIA VS. P JAGJIVAN RAM:P JAGJIVAN RAM [REFERRED TO]
ANDI MUKTA SADGURU SHREE MUKTAJEE VANDAS SWAMI SUVARNA JAYANTI MAHOTSAV SMARAK TRUST VS. V R RUDANI [REFERRED TO]
PARMANAND KATARA VS. UNION OF INDIA [REFERRED TO]
SAHELI A WOMENS RESOURCES CENTRE VS. COMMISSIONER OF POLICE DELHI POLICE HEADQUARTERS [REFERRED TO]
D V KAPOOR VS. UNION OF INDIA [REFERRED TO]
SUPREME COURT LEGAL AID COMMITTEE VS. STATE OF BIHAR [REFERRED TO]
STATE OF MAHARASHTRA VS. RAVIKANT S PATIL [REFERRED TO]
KUMARI VS. STATE OF TAMIL NADU [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA UNION OF INDIA VS. PROF MANUBHAI D SHAH:CINEMART FOUNDATION [REFERRED TO]
NILABATI BEHERA ALIAS LAUTA BEHERA VS. STATE OF ORISSA [REFERRED TO]
R K JAIN R K JAIN VS. UNION OF INDIA [REFERRED TO]
LUCKNOW DEVELOPMENT AUTHORITY VS. M K GUPTA [REFERRED TO]
N NAGENDRA RAO AND COMPANY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
ARVINDER SINGH BAGGA VS. STATE OF UTTAR PRADESH [REFERRED TO]
R RAJAGOPAL ALIAS R R GOPAL VS. STATE OF TAMIL NADU [REFERRED TO]
SHAKUNTALA DEVI VS. DELHI ELECTRIC SUPPLY UNDERTAKING [REFERRED TO]
CONSUMER EDUCATION AND RESEARCH CENTRE VS. UNION OF INDIA [REFERRED TO]
SECRETARY MINISTRY OF INFORMATION AND BROADCASTING GOVERNMENT OF INDIA CRICKET ASSOCIATION OF BENGAL VS. CRICKET ASSOCIATION OF BENGAL:UNION OF INDIA [REFERRED TO]
INDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
TATA PRESS LIMITED VS. MAHANAGAR TELEPHONE NIGAM LIMITED [REFERRED TO]
NATIONAL HUMAN RIGHTS COMMISSION VS. STATE OF ARUNACHAL PRADESH [REFERRED TO]
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION VS. UNION OF INDIA [REFERRED TO]
PASCHIM BANGA KHET MAZDOOR SAMITY VS. STATE OF WEST BENGAL [REFERRED TO]
VELLORE CITIZENS WELFARE FORUM VS. UNION OF INDIA [REFERRED TO]
SECRETARY JAIPUR DEVELOPMENT AUTHORITY JAIPUR VS. DAULAT MAL JAIN [REFERRED TO]
M C MEHTA VS. KAMAL NATH [REFERRED TO]
D K BASU ASHOK K JOHRI VS. STATE OF WEST BENGAL :STATE OF UTTAR PRADESH [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES PUCL VS. UNION OF INDIA [REFERRED TO]
VISHAKA VS. STATE OF RAJASTHAN [REFERRED TO]
VINEETNARAIN VS. UNION OF INDIA [REFERRED TO]
X VS. HOSPITAL Z [REFERRED TO]
GITHA HARIHARAN DRVANDANA SHIVA VS. RESERVE BANK OF INDIA:JAYANTABANDHOPADHYAYA [REFERRED TO]
UNION OF INDIA VS. MOTION PICTURE ASSOCIATION [REFERRED TO]
COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA [REFERRED TO]
CHAIRMAN RAILWAY BOARD VS. CHANDRIMA DAS [REFERRED TO]
TAMILNADU ELECTRICITY BOARD VS. SUMATHI [REFERRED TO]
UNION OF INDIA VS. K M SHANKERAPPA [REFERRED TO]
PRADEEP KUMAR BISWAS VS. INDIAN INSTITUTE OF CHEMICAL BIOLOGY [REFERRED TO]
UNION OF INDIA VS. PAUL MANICKAM [REFERRED TO]
R SAI BHARATHI VS. J JAYALALITHA [REFERRED TO]
UNION OF INDIA VS. NAVEEN JINDAL [REFERRED TO]
HINDUSTAN PAPER CORPORATION LIMITED VS. ANANTA BHATTACHARJEE [REFERRED TO]
DISTT REGISTRAR and COLLECTOR VS. CANARA BANK [REFERRED TO]
ZEE TELEFILMS LTD VS. UNION OF INDIA [REFERRED TO]
ZOROASTRIAN CO OPERATIVE HOUSING SOCIETY LTD VS. DISTRICT REGISTRAR CO OPERATIVE SOCIETIES [REFERRED TO]
BINNY LTD VS. V SADASIVAN [REFERRED TO]
NIRMALJIT KAUR VS. STATE OF PUNJAB [REFERRED TO]
LATA SINGH VS. STATE OF U P [REFERRED TO]
DIRECTOR GENERAL DIRECTORATE GENERAL OF DOORDARSHAN VS. ANAND PATWARDHAN [REFERRED TO]
SUCHITA SRIVASTAVA VS. CHANDIGARH ADMINISTRATION [REFERRED TO]
STATE OF WEST BENGAL VS. COMMITTEE FOR PROTECTION OF DEMOCRATIC [REFERRED TO]
S KHUSHBOO VS. KANNIAMMAL [REFERRED TO]
SIDDHARAM SATLINGAPPA MHETRE VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF MAHARASHTRA VS. SARANGDHARSINGH SHIVDASSINGH CHAVAN [REFERRED TO]
ARUMUGAM SERVAI VS. STATE OF TAMIL NADU [REFERRED TO]
INDIAN MEDICAL ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
RAM JETHMALANI VS. UNION OF INDIA [REFERRED TO]
DELHI JAL BOARD VS. NATIONAL CAMPAIGN [REFERRED TO]
SOCIETY FOR UN AIDED PRIVATE SCHOOLS OF RAJASTHAN VS. U O I [REFERRED TO]
SAHARA INDIA REAL ESTATE CORP. LTD VS. SECURITIES & EXCHANGE BOARD OF INDIA [REFERRED TO]
MEDHA KOTWAL LELE VS. UNION OF INDIA [REFERRED TO]
THALAPPALAM SER. COOP. BANK LTD VS. STATE OF KERALA [REFERRED TO]
PRAVASI BHALAI SANGATHAN VS. UNION OF INDIA [REFERRED TO]
NATIONAL LEGAL SERVICES AUTHORITY VS. UNION OF INDIA [REFERRED TO]
MANOJ NARULA VS. UNION OF INDIA [REFERRED TO]
MOHD. ARIF VS. REGISTRAR, SUPREME COURT OF INDIA [REFERRED TO]
GAURAV KUMAR BANSAL VS. UNION OF INDIA [REFERRED TO]
CHARU KHURANA VS. UNION OF INDIA (UOI) [REFERRED TO]
SHREYA SINGHAL VS. UNION OF INDIA (UOI) [REFERRED TO]
DR. JANET JEYAPAUL VS. SRM UNIVERSITY & ORS [REFERRED TO]
JEEJA GHOSH & ANR. VS. UNION OF INDIA & ORS. [REFERRED TO]
SWARAJ ABHIYAN-II VS. UNION OF INDIA [REFERRED TO]
SUBRAMANIAN SWAMY VS. UNION OF INDIA [REFERRED TO]
VIKAS YADAV VS. STATE OF U.P. AND ORS. ETC. ETC. [REFERRED TO]
DEVIKA BISWAS VS. UNION OF INDIA [REFERRED TO]
ASHA RANJAN VS. STATE OF BIHAR & ORS. [REFERRED TO]
SHAKTI VAHINI VS. UNION OF INDIA AND OTHERS [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. UNION OF INDIA & ANOTHER [REFERRED TO]
SWAPNIL TRIPATHI VS. SUPREME COURT OF INDIA [REFERRED TO]
JUSTICE K. S. PUTTASWAMY (RETD) VS. UNION OF INDIA [REFERRED TO]
KODUNGALLUR FILM SOCIETY & ANR VS. UNION OF INDIA & ORS [REFERRED TO]
RAMAKRISHNA MISSION & ANR VS. KAGO KUNYA & ORS [REFERRED TO]
INDIBILITY CREATIVE PVT LTD AND OTHERS VS. GOVT OF WEST BENGAL AND OTHERS [REFERRED TO]
AMISH DEVGAN VS. UNION OF INDIA AND OTHERS [REFERRED TO]