(1.) We are not inclined to entertain the Special Leave Petition under Article 136 of the Constitution.
(2.) The Special Leave Petition is accordingly dismissed.
(3.) Pending Application, if any, stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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