(1.) Leave granted.
(2.) The appeal is allowed in terms of the signed reportable judgment.
(3.) Pending application, if any, stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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