PESALA NOOKARAJU Vs. GOVERNMENT OF ANDHRA PRADESH

Referred Judgements :-

BRIJ BHUSHAN VS. STATE OF DELHI [REFERRED TO]
ROMESH THAPPAR VS. STATE OF MADRAS [REFERRED TO]
MAKHAN SINGH TARSIKKA VS. STATE OF PUNJAB [REFERRED TO]
RAM MANOHAR LOHIA VS. STATE OF BIHAR [REFERRED TO]
PUSHKAR MUKHERJEE VS. STATE OF WEST BENGAL [REFERRED TO]
ARUN GHOSH VS. STATE OF WEST BENGAL [REFERRED TO]
BABUL MITRA ALIAS ANIL MITRA VS. STATE OF WEST BENGAL [REFERRED TO]
DIPAK BOSE ALIAS NARIPADA VS. STATE OF WEST BENGAL [REFERRED TO]
KUSO SAH VS. STATE OF BIHAR [REFERRED TO]
HARADHAN SAHA MADAN LAL AGARWALA VS. STATE OF WEST BENGAL [REFERRED TO]
A K ROY THAN SINGH TYAGI DR VASANTKUMAR PANDIT VS. UNION OF INDIA [REFERRED TO]
ASHOK KUMAR VS. DELHI ADMINISTRATION [REFERRED TO]
COMMISSIONER OF POLICE VS. GURBUX ANANDRAM BHIRYANI [REFERRED TO]
PIYUSH KANTILAL MEHTA VS. COMMISSIONER OF POLICE AHMEDABAD CITY [REFERRED TO]
RASHIDMIYA CHHAVA AHMEDMIYA SHAIK VS. POLICE COMMISSIONER AHMEDABAD [REFERRED TO]
AHMEDHUSSAIN SHAIKHHUSSAIN AHMED KALIO VS. COMMISSIONER OF POLICE AHMEDABAD [REFERRED TO]
OM PRAKASH VS. COMMISSIONER OF POLICE [REFERRED TO]
T DEVAKI VS. GOVERNMENT OF TAMILNADU [REFERRED TO]
ABHAY SHRIDHAR AMBULKAR VS. S V BHAVE COMMISSIONER OF POLICE [REFERRED TO]
HARPREET KAUR HARVINDER SINGH BEDI VS. STATE OF MAHARASHTRA [REFERRED TO]
NAVALSHANKAR ISHWARLAL DAVE VS. STATE OF GUJARAT [REFERRED TO]
COMMISSIONER OF POLICE VS. C ANITA [REFERRED TO]
COLLECTOR and DISTRICT MAGISTRATE W G VS. SANGALA KONDAMMA [REFERRED TO]
BHUPENDRA VS. STATE OF MAHARASHTRA [REFERRED TO]
REKHA VS. STATE OF TAMIL NADU [REFERRED TO]
MUNAGALA YADAMMA VS. STATE OF A P [REFERRED TO]
LICIL ANTONY VS. STATE OF KERALA [REFERRED TO]
CHERUKURI MANI VS. CHIEF SECRETARY, GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
LAHU SHRIRANG GATKAL VS. STATE OF MAHARASHTRA, THROUGH THE SECRETARY AND ORS. [REFERRED TO]
ABDUL RAZAK VS. STATE OF KARNATAKA [REFERRED TO]
SECRETARY TO GOVERNMENT OF TAMIL NADU VS. KAMALA [REFERRED TO]
STATE OF MAHARASHTRA VS. BALU [REFERRED TO]
KHAJA BILAL AHMED VS. STATE OF TELANGANA [REFERRED TO]
HOME SECRETARY (PRISON) & ORS. VS. H. NILOFER NISHA [REFERRED TO]
M. RAVINDRAN VS. INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE [REFERRED TO]
BANKA SNEHA SHEELA VS. STATE OF TELANGANA [REFERRED TO]