(1.) Leave granted.
(2.) Heard learned counsel for the appellants and perused the appeal papers.
(3.) The respondents though served have not chosen to appear before this Court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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