(1.) Permission to file the intervention application is granted.
(2.) Application for intervention stands allowed.
(3.) We have heard learned counsel appearing on behalf of the applicant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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