(1.) The present petition under Article 32 of the Constitution of India has been preferred seeking the following reliefs:
(2.) Pleadings have been exchanged.
(3.) We have heard learned counsel for the parties and perused the material on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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