C.I.T., DELHI Vs. BHARTI HEXACOM LTD

Referred Judgements :-

OUNSWORTH (SURVEYOR OF TAXES) VS. VICKERS LTD [REFERRED TO]
BRITISH INSULATED HELSBY CABLES LTD. VS. ATHERTON [REFERRED TO]
COMMISSIONERS OF INLAND REVENUE V. GRANITE CITY STEAMSHIP COMPANY [REFERRED TO]
SUN NEWSPAPERS LIMITED AND THE ASSOCIATED NEWSPAPERS LIMITED VS. THE FEDERAL COMMISSIONER OF TAXATION [REFERRED TO]
CIR VS. NCHANGA COPPER MINES [REFERRED TO]
LAKSHMIJI SUGAR MILLS CO. PVT. LTD. VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SOUTHERN SWITCH GEAR LTD [REFERRED TO]
MOHAN MEAKIN BREWERIES LTD. VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
GOTAN LIME VS. CIT [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SHARDA MOTORS [REFERRED TO]
ASSAM BENGAL CEMENT CO LIMITED VS. COMMR OF INCOME TAX WEST BENGAL [REFERRED TO]
MEMBER FOR THE BOARD OF AGRICULTURAL INCOME TAX, ASSAM VS. STATE OF ASSAM [REFERRED TO]
PINGLE INDUSTRIES LIMITED SECUNDERABAD VS. COMMISSIONER OF INCOME TAX HYDERABAD [REFERRED TO]
COMMISSIONER OF INCOME TAX U P VS. MAHESHWARI DEVI JUTE MILLS LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. BEST AND CO PRIVATE LTD [REFERRED TO]
GOTAN LIME SYNDICATE VS. COMMISSIONER OF INCOME TAX RAJASTHAN AND DELHI [REFERRED TO]
SUNDARAM FINANCE LIMITED VS. STATE OF KERALA [REFERRED TO]
TRAVANCORE SUGARS AND CHEMICALS LIMITED VS. COMMISSIONER OF INCOME TAX KERALA [REFERRED TO]
M A JABBAR VS. COMMISSIONER OF INCOME TAX ANDHRA PRADESH [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY CITY 1 BOMBAY VS. CIBA OF INDIA LIMITED [REFERRED TO]
DEVIDAS VITHALDAS AND CO VS. COMMISSIONER OF INCOME TAX BOMBAY CITY [REFERRED TO]
SETH MOOLGHAND SUGANCHAND VS. COMMISSIONER OF INCOME TAX DELHI [REFERRED TO]
MEWAR SUGAR MILLS LIMITED BHUPAL SAGAR VS. COMMISSIONER OF INCOME TAX RAJASTHAN JAIPUR [REFERRED TO]
EMPIRE JUTE COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
L B SUGAR FACTORY AND OIL MILLS PRIVATE LIMITED PILIBHIT VS. COMMISSIONER OF INCOME TAX U P LUCKNOW [REFERRED TO]
COMMISSIONER OF INCOME TAX CENTRAL BOMBAY VS. JALAN TRADING CO PRIVATE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX BANGALORE VS. J H GOTLA YADAGIRI [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY VS. BOMBAY BURMAH TRADING CORPN BOMBAY [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY CIT 1 BOMBAY VS. ASSOCIATED CEMENT COMPANIES LTD [REFERRED TO]
ALEMBIC CHEMICAL WORKS COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX GUJARAT [REFERRED TO]
JONAS WOODHEAD AND SONS LIMITED MADRAS JONAS WOODHEAD AND SONS LIMITED MADRAS VS. COMMISSIONER OF INCOME TAX MADRAS:COMMISSIONER OF INCOME TAX TAMIL NADU III MADRAS [REFERRED TO]
SOUTHERN SWITCH GEAR LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ADITYA MINERALS PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX ANDHRA PRADESH [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. J K SYNTHETICS LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SARADA BINDING WORKS [REFERRED TO]
ANAND LIQUORS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SAW PIPES LTD. [REFERRED TO]
ENTERPRISING ENTERPRISES VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED TO]
HONDA SIEL CARS INDIA LTD. VS. COMMISSIONER OF INCOME TAX, GHAZIABAD [REFERRED TO]