LAWS(SC)-2023-6-19

R. VARATHARAJAN Vs. RAMASAMY

Decided On June 05, 2023
R. Varatharajan Appellant
V/S
RAMASAMY Respondents

JUDGEMENT

(1.) Delay condoned.

(2.) Leave granted.

(3.) Heard learned counsel appearing on behalf of the appellant and learned counsel for the respondents on caveat.