Y. BALAJI Vs. KARTHIK DESARI

Referred Judgements :-

STREET TRAMWAYS VS. LONDON COUNTY COUNCIL [REFERRED TO]
REDCLIFFE VS. RIBBLE MOTOR SERVICES [REFERRED TO]
BIHTA CO OPERATIVE DEVELOPMENT AND CANE MARKETING UNION LIMITED VS. BANK OF BIHAR [REFERRED TO]
MANAGEMENT OF THE NORTHERN RAILWAY CO OPERATIVE CREDIT SOCIETY LIMITED JODHPUR VS. INDUSTRIAL TRIBUNAL RAJASTHAN JAIPUR [REFERRED TO]
SHAUQIN SINGH VS. DESA SINGH [REFERRED TO]
JANATA DAL VS. H.S.CHOWDHARY [REFERRED TO]
SIMRANJIT SINGH MANN VS. UNION OF INDIA [REFERRED TO]
BADRINATH VS. GOVERNMENT OF TAMIL NADU [REFERRED TO]
STATE OF KERALA VS. PUTHENKAVU N S S KARYOGAM [REFERRED TO]
SAKSHI VS. UNION OF INDIA [REFERRED TO]
CENTRAL BOARD OF DAWOODI BOHRA COMMUNITY VS. STATE OF MAHARASHTRA [REFERRED TO]
ARUN KUMAR VS. UNION OF INDIA [REFERRED TO]
STATE OF PUNJAB VS. DAVINDER PAL SINGH BHULLAR [REFERRED TO]
VINAY TYAGI VS. IRSHAD ALI @ DEEPAK [REFERRED TO]
KANTARU RAJEEVARU VS. INDIAN YOUNG LAWYERS ASSOCIATION [REFERRED TO]
VIJAY MADANLAL CHOUDHARY VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. GANPATI DEALCOM PVT. LTD [REFERRED TO]