LAWS(SC)-2023-9-95

SAROJ DEVI Vs. BALBIR SINGH

Decided On September 26, 2023
SAROJ DEVI Appellant
V/S
BALBIR SINGH Respondents

JUDGEMENT

(1.) Delay in filing applications seeking substitution is condoned.

(2.) Applications seeking substitution are allowed.

(3.) Leave granted.