ATULBHAI VITHALBHAI BHANDERI Vs. STATE OF GUJARAT

Referred Judgements :-

GUDIKANTT NARASIMHULU VS. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH [REFERRED TO]
NIRANJAN SINGH VS. PRABHAKAR RAJARAM KHAROTE [REFERRED TO]
VILAS PANDURANG PAWAR VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF MAHARASHTRA AND ORS. VS. SHIVA AND ORS. [REFERRED TO]
RAMESH BHAVAN RATHOD VS. VISHANBHAI HIRABHAI MAKWANA MAKWANA (KOLI) AND ANOTHER [REFERRED TO]