LAWS(SC)-2023-5-127

KAVITA AGGARWAL Vs. SARBAJIT SINGH

Decided On May 04, 2023
KAVITA AGGARWAL Appellant
V/S
Sarbajit Singh Respondents

JUDGEMENT

(1.) Leave granted.

(2.) Heard learned counsel for the parties and perused the appeal papers.

(3.) The appellants are before this Court seeking enhancement of compensation as against a sum of Rs.29,16,667.00 worked out by the High Court but awarded at Rs.15,28,333.00 with interest @ 6% per annum through its judgment dtd. 21/11/2018.