(1.) Leave granted.
(2.) Application (IA No. 53214/2023) seeking intervention/ impleadment is allowed.
(3.) Heard the learned counsel for the appellant, the learned counsel for the respondent-State as also the learned counsel for the prosecutrix and the informant and perused the appeal papers.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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