THIRU K. PALANISWAMY Vs. M. SHANMUGAM

Referred Judgements :-

WANDER LTD. AND ANR. VS. ANTOX INDIA (P) LTD. [REFERRED TO]
PRINTERS MYSORE PRIVATE LIMITED VS. POTHAN JOSEPH [REFERRED TO]
NILKANTHA SIDRAMAPPA NINGASHETTI VS. KASHINATH SOMANNA NINGASHETTI [REFERRED TO]
T P DAVER T P DAVER VS. LODGE VICTORIA:S C BELGAUNM [REFERRED TO]
K RAJENDRAN VS. STATE OF TAMIL NADU [REFERRED TO]
ASSISTANT COLLECTOR OF CENTRAL EXCISE CHANDAN NAGAR WEST BENGAL VS. DUNLOP INDIA LIMITED [REFERRED TO]
DORAB CAWASJI WARDEN VS. COOMI SORAB WARDEN [REFERRED TO]
DALPAT KUMAR VS. PRAHLAD SINGH [REFERRED TO]
AMERICAN EXPRESS BANK LIMITED VS. CALCUTTA STEEL CO [REFERRED TO]
SURYA NATH SINGH VS. KHEDU SINGH [REFERRED TO]
STATE OF KARNATAKA VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SEEMA ARSHAD ZAHEER VS. MUNICIPAL CORPORATION OF GREATER MUMBAI [REFERRED TO]
SKYLINE EDUCATION INSTITUTE INDIA VS. S L VASWANI [REFERRED TO]
S THIRUNAVUKKARASU VS. J JAYALALITHA [REFERRED TO]
B.N. VISWANATHAN AND ANR. VS. TIFFINS BARYT ASBESTOS AND PAINTS LTD. BY THEIR AGENTS AND SECRETARIES, THE INDIAN TRADES AND INVESTMENTS LTD. AND ORS. [REFERRED TO]