REGENT COMPUTRONICS PVT. LTD.

Sabbir (Dead) Appellant

V/S

Anjuman (Since Deceased) Respondents

Referred Judgements :-

PUNDLIK JALAM PATIL V. JALGAON MEDIUM PROJECT [REFERRED TO]
RAJENDER SINGH VS. SANTA SINGH [REFERRED TO]
POPAT AND KOTECHA PROPERTY VS. STATE BANK OF INDIA STAFF ASSOCIATION [REFERRED TO]
BASAWARAJ VS. SPL. LAND ACQUISITION OFFICER [REFERRED TO]
GHEWARCHAND & ORS VS. MAHENDRA SINGH & ORS [REFERRED TO]

JUDGEMENT

(1.) Leave granted.

(2.) Heard learned counsel for the parties.

(3.) Both the original parties to the agreement to sell being dead, are now represented through their Legal Representatives (LRs). Appellants are LRs of the defendant whereas the Respondents are the LRs of the plaintiff.

Click here to view full judgment.

SABBIR (DEAD) Vs. ANJUMAN (SINCE DECEASED)

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address