(1.) We have heard Mr Prashant Bhushan, learned counsel, Mr Kapil Sibal, learned senior counsel, Mr Shadan Farasat and Mr Nizam Pasha, learned counsel, appearing on behalf of the petitioners. Mr Vijay Hansaria, Mr Sanjay R Hegde, learned senior counsel, and Mr P B Suresh, learned counsel, appearing on behalf of the intervenors, supported the petitioners.
(2.) On behalf of the Union of India, we have heard Mr R Venkataramani, learned Attorney General for India and Mr Tushar Mehta, learned Solicitor General with Mr Kanu Agrawal, learned counsel. Submissions have been advanced on behalf of the Election Commission of India by Mr Amit Sharma, learned counsel.
(3.) Arguments concluded.