VIVEK NARAYAN SHARMA Vs. UNION OF INDIA

Referred Judgements :-

CANADA SUGAR REFINING CO. V. R [REFERRED TO]
WHITNEY V. IRC [REFERRED TO]
SEAFORD COURT ESTATES LTD. V. ASHER [REFERRED TO]
POPATLAL SHAH V. THE STATE OF MADRAS [REFERRED TO]
BAXTER V. AH WAY [REFERRED TO]
FAWCETT PROPERTIES LTD. V. BUCKINGHAM COUNTY COUNCIL [REFERRED TO]
LT. GENERAL MANOMOY GANGULY VSM V. UNION OF INDIA [REFERRED TO]
RUSTOM CAVASJEE COOPER VS. UNION OF INDIA [REFERRED TO]
DIPAK BABARIA VS. STATE OF GUJARAT [REFERRED TO]
RAVULU SABBA RAO VS. COMMR OF INCOME TAX MADRAS [REFERRED TO]
KANAI LAL SUR VS. PARAMNIDHI SADHUKHAN [REFERRED TO]
MOHAMMAD HANIF QUARESHI 2 MOHAMMAD ILLIAS 3 GHANI MAHAJAN AND 4 NASIR UD DIN 5 SHEIKH HUSSAIN QUARESHI 6 SHEIKH SUBHAN 7 ABDUL AZIZ 8 MOHAMMAD ISMAIL AND 9 ABDUL RAHIM 10 ABDUL VS. STATE OF BIHAR 2 STATE OF UTTAR PRADESH 3 STATE OF BOMBAY 4 STATE OF MADHYA PRADESH 5 STATE OF MADHYA PRADESH [REFERRED TO]
COMMISSIONER OF INCOME TAX DELHI VS. S TEJA SINGH [REFERRED TO]
HAMDARD DAWAKHANA KALIPADA DEB LAKSHMAN SHRIPATI LTPURE ALIAS LAKSHMAN SHRI PATI IMPORE A B CHOUDHRI VS. UNION OF INDIA [REFERRED TO]
PARBHANI TRANSPORT CO OPERATIVE SOCIETY LIMITED VS. REGIONAL TRANSPORT AUTHORITY AURANGABAD [REFERRED TO]
M PENTIAH VS. MUDDALA VEERAMALLAPPA [REFERRED TO]
M PENTIAH VS. MUDDALA VEERAMALLAPPA [REFERRED TO]
BANWARILAL AGARWALLA VS. STATE OF BIHAR [REFERRED TO]
CHIEF INSPECTOR OF MINES VS. KARAM CHAND THAPAR [REFERRED TO]
JOSEPH KURUVILLA VELLUKUNNEL D CHACKO KAPPON VS. RESERVE BANK OF INDIA:REGISTRAR KERALA HIGH COURT [REFERRED TO]
JOSEPH KURUVILLA VELLUKUNNEL D CHACKO KAPPON VS. RESERVE BANK OF INDIA:REGISTRAR KERALA HIGH COURT [REFERRED TO]
RAM KISHORE SEN VS. UNION OF INDIA [REFERRED TO]
I. C. GOLAKNATH & ORS. / N KRISHNA BHATTA GODAVARI SUGAR MILLS MAHARASHTRA PRAGAT SHETKARI SANGH RAJGOPAL RAMDAYAL DOOT P RAMAKRISHNA MALLY SRINIVAS RAMDAYAL DOOT VS. STATE OF PUNJAB:STATE OF MYSORE :STATE OF MYSORE :STATE OF MYSORE [REFERRED TO]
DEVI DAS GOPAL KRISHNAN VS. STATE OF PUNJAB [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI IN BOTH APPEALS VS. BIRLA COTTON SPINNING WEAVING MILLS DELHI IN BOTH THE APPEALS [REFERRED TO]
HARAKCHAND RATANCHAND BANTHIA VS. UNION OF INDIA [REFERRED TO]
CHANDRAMOULESHWAR PRASAD VS. PATNA HIGH COURT [REFERRED TO]
TFJ KIRAN JATN VS. N SANJIVA REDDY [REFERRED TO]
H H MAHARAJADHIRAJA MADHAV RAO JIVAJI RAO SGINDIA BAHADUR OF GWALIOR H H MAHARAJADHIRAJA MAHARANA SHRI BHAGWAT SINGHJI BAHADUR OF UDAIPUR COL H H BRARBANS SARAMAUR RAJA I RAJAGAN SIR PRATAP SINGH MALVENDRA BAHADUR COL RAJA SURINDER SINGH BAHADUR VS. UNION OF INDIA [REFERRED TO]
GWALIOR RATON SILK MANUFACTURING WEAVING CO LIMITED VS. ASSTT COMMISSIONER OF SALES TAX [REFERRED TO]
GAMMON INDIA LTD VS. UNION OF INDIA [REFERRED TO]
GOVINDLAL CHHAGANLAL PATEL VS. AGRICULTURAL PRODUCE MARKET COMMITTEE GODHRA [REFERRED TO]
KERALA STATE ELECTRICITY BOARD THE STATE OF KERALA KERALA STATE ELECTRICITY BOARD THE STATE OF KERALA KERALA STATE ELECTRICITY BOARD THE STATE OF KERALA KERALA STATE ELECTRICITY BOARD KERALA STATE ELECTRICITY BOARD KERALA STATE ELECTRICITY BOARD KERALA S VS. INDIAN ALUMINIUM CO LTD [REFERRED TO]
MAHARAJ SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
UNION OF INDIA VS. SANKALGHAND HIMATLAL SHETH [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
PRAG ICE AND OIL MILLS NAV BHARAT OIL MILLS VS. UNION OF INDIA [REFERRED TO]
CHIEF JUSTICE OF ANDHRA PRADESH HIGH COURT OF ANDHRA PRADESH VS. L V A DIXITULU:V V S KRISHNAMURTHY [REFERRED TO]
REGISTRAR OF CO OPERATIVE SOCIETIES TRIVANDRUM VS. K KUNJABMU [REFERRED TO]
SOM PRAKASH REKHI VS. UNION OF INDIA [REFERRED TO]
KM SONIA BHATIA VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE BANK OF TRAVANCORE VS. MOHAMMAD MOHAMMAD KHAN [REFERRED TO]
K P VARGHESE VS. INCOME TAX OFFICER ERNAKULAM [REFERRED TO]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
BABAJI KONDAJI GARAD BABASAHEB RAJARAMJI DAMPURIKAR VS. NASIK MERCHANTS CO OPERATIVE BANK LTD [REFERRED TO]
R S NAYAK PADMAKAR BALKRISHNA SAMANT VS. A R ANTULAY:ABDUL REHMAN ANTULAY [REFERRED TO]
AJOY KUMAR BANERJEE UMED SINGH VS. UNION OF INDIA [REFERRED TO]
GIRDHARI LAL AND SONS VS. BALBIR NATH MATHUR [REFERRED TO]
STATE OF MADHYA PRADESH VS. NANDLAL JAISWAL [REFERRED TO]
STATE OF KERALA VS. A LAKSHMIKUTTY [REFERRED TO]
S P JAIN VS. KRISHNA MOHAN GUPTA [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
TINSUKHIA ELECTRIC SUPPLY COMPANY LIMITED VS. STATE OF ASSAM [REFERRED TO]
RAMESH BIRCH S M MEHRA RAM KRISHNAN AND SONS CHARAN DASS SALUJA S S SODHI GURDIAL SINGH LAL SINGH SURINDER SHARMA SMT SWARAN KAUR VS. UNION OF INDIA [REFERRED TO]
SITARAM SUGAR COMPANY LIMITED U P STATE SUGAR CORPORATION LIMITED VS. UNION OF INDIA [REFERRED TO]
ORISSA CEMENT LIMITED TATA IRON AND STEEL CO LIMITED TATA IRON AND STEEL CO LIMITED STATE OF ORISSA ORIENT PAPER AND INDUSTRIES LIMITED ORIENT PAPER AND INDUSTRIES LIMITED STATE OF MADHYA PRADESH VS. STATE OF ORISSA:STATE OF BIHAR:ORIENT PAPER AND INDUSTRIES LTD:STATE OF ORISSA:HIRALAL RAMESHWAR PRASAD [REFERRED TO]
PEERLESS GENERAL FINANCE AND INVESTMENT CO LIMITED RESERVE BANK OF INDIA RESERVE BANK OF INDIA RESERVE BANK OF INDIA VS. RESERVE BANK OF INDIA :TIMEX FINANCE AND INVESTMENT COMPANY LIMITED :TIMEX FINANCIAL AND INVESTMENT COMPANY LIMITED :TIMEX FINANCE AND INVESTMENT COMPANY LIMITED [REFERRED TO]
DARSHAN LAL MEHRA VS. UNION OF INDIA [REFERRED TO]
R K JAIN R K JAIN VS. UNION OF INDIA [REFERRED TO]
LUCKNOW DEVELOPMENT AUTHORITY VS. M K GUPTA [REFERRED TO]
S R BOMMAI VS. UNION OF INDIA [REFERRED TO]
S R BOMMAI VS. UNION OF INDIA [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
DELHI SCIENCE FORUM NATIONAL TELECOM FEDERATION OF TELECOM EMPLOYEES VS. UNION OF INDIA [REFERRED TO]
T R THANDUR VS. UNION OF INDIA [REFERRED TO]
P T R EXPORTS MADRAS PVT LIMITED VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. A B SHAH [REFERRED TO]
JAYANTILAL RATANCHAND SHAH DEVKUMAR GOPALDAS AGGARWAL VS. RESERVE BANK OF INDIA:RESERVE BANK OF INDIA [REFERRED TO]
JAYANTILAL RATANCHAND SHAH DEVKUMAR GOPALDAS AGGARWAL VS. RESERVE BANK OF INDIA:RESERVE BANK OF INDIA [REFERRED TO]
CENTRAL ARECA NUT AND COMPANYCOA MARKETING AND PROCESSING COOPERATIVE LIMITED VS. STATE OF KARNATAKA [REFERRED TO]
A G VARADARAJULU VS. STATE OF TAMIL NADU [REFERRED TO]
M R F LIMITED VS. INSPECTOR KERALA GOVT [REFERRED TO]
UNION OF INDIA VS. CHARANJIT S GILL [REFERRED TO]
BHAVESH D PARISH VS. UNION OF INDIA [REFERRED TO]
V M KURIAN VS. STATE OF KERALA [REFERRED TO]
SOMAIYA ORGANICS INDIA LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
BALCO EMPLOYEES UNION REGD VS. UNION OF INDIA [REFERRED TO]
BALCO EMPLOYEES UNION REGD VS. UNION OF INDIA [REFERRED TO]
HIGH COURT OF JUDICATURE FOR RAJASHTAN VS. P P SINGH [REFERRED TO]
IIIACHI DEVI VS. JAIN SOCIETY PROTECTION OF ORPHANS INDIA [REFERRED TO]
M P HIGH COURT BAR ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. KALI DASS BATISH [REFERRED TO]
DIRECTORATE OF FILM FESTIVALS VS. GAURAV ASHWIN JAIN [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. NUSLI NEVILLE WADIA [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY N D VS. JOINT ACTION COMMITEE ALLOTTEE OF SFS FLATS [REFERRED TO]
UCO BANK VS. RAJINDER LAL CAPOOR [REFERRED TO]
K P MOHAMMED SALIM VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ANDHRA BANK VS. ANDHRA BANK OFFICERS [REFERRED TO]
RAJBIR SINGH DALAL VS. CHAUDHARI DEVI LAL UNIVERSITY [REFERRED TO]
CENTRAL BANK OF INDIA VS. STATE OF KERALA [REFERRED TO]
UTTAMRAO SHIVDAS JANKAR VS. RANJITSINH VIJAYSINH MOHITE PATIL [REFERRED TO]
SECRETARY AND CURATOR VICTORIA MEMORIAL HALL VS. HOWRAH GANATANTRIK NAGRIK SAMITY [REFERRED TO]
RAJ KUMAR SHIVHARE VS. ASSISTANT DIRECTOR ENFORCEMENT [REFERRED TO]
UNION OF INDIA VS. R GANDHI PRESIDENT MADRAS BAR ASSOCIATION [REFERRED TO]
GRID CORPORATION OF ORISSA LTD VS. EASTERN METALS AND FERRO ALLOYS [REFERRED TO]
BAJAJ HINDUSTAN LTD VS. SIR SHADI LAL ENTERPRISES LTD [REFERRED TO]
BHOLANATH MUKHERJEE VS. R K MISSION V CENTENARY COLLEGE [REFERRED TO]
CENTRE FOR PUBLIC INTEREST LITIGATION VS. UNION OF INDIA [REFERRED TO]
PRABHUDAS SWAMI VS. STATE OF RAJASTHAN [REFERRED TO]
PAKALA NARAYANA SWAMI VS. EMPEROR [REFERRED TO]
STATE OF GUJARAT VS. GUJARAT REVENUE TRIBUNAL BAR ASSOCIATION [REFERRED TO]
MANOHAR S/O MANIKRAO ANCHULE VS. STATE OF MAHARASHTRA [REFERRED TO]
YAKUB ABDUL RAZAK VS. STATE OF MAHARASHTRA, THROUGH CBI, BOMBAY [REFERRED TO]
RASHMI METALIKS LTD VS. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY [REFERRED TO]
MODERN DENTAL COLLEGE AND RESEARCH CENTRE VS. STATE OF MADHYA PRADESH [REFERRED TO]
THE TAHSILDAR, TALUK OFFICE, THANJORE & ORS. VS. G. THAMBIDURAI & ANOTHER [REFERRED TO]
KAMENG DOL VS. ATUM WELLY [REFERRED TO]
JUSTICE K. S. PUTTASWAMY (RETD) VS. UNION OF INDIA [REFERRED TO]
ROJER MATHEW VS. SOUTH INDIAN BANK LTD. [REFERRED TO]
SHRIMANTH BALASAHEB PATIL VS. HONORABLE SPEAKER, KARNATAKA LEGISLATIVE ASSEMBLY [REFERRED TO]
INTERNET AND MOBILE ASSOCIATION OF INDIA VS. RESERVE BANK OF INDIA [REFERRED TO]
SMALL SCALE INDUSTRIAL MANUFACTURES ASSOCIATION (REGD.) VS. UNION OF INDIA [REFERRED TO]