BAHARUL ISLAM Vs. INDIAN MEDICAL ASSOCIATION

Referred Judgements :-

STATE OF BOMBAY VS. F N BALSARA [REFERRED TO]
UNION OF INDIA VS. UNITED MOTORS INDIA LIMITED [REFERRED TO]
R M D CHAMARBAUGWALLA MIS SHARMA MAGAZINE A FIRM HIND SHABDA RACHANA HARIFAI SHRI CHAMAN LAL KHANNA BANNETT COLEMAN AND COMPANY LIMITED VS. UNION OF INDIA [REFERRED TO]
ATIABARI TEA CO LIMITED KHAYERBARI TEA CO LIMITED H P BARUA HASIMARA TEA COMPANY LIMITED MOABUND TEA COMPANY LIMITED VS. STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM [REFERRED TO]
HINGIR RAMPUR COAL CO LIMITED VS. STATE OF ORISSA [REFERRED TO]
K R C S BALAKRISHNA CHETTY AND SONS AND COMPANY VS. SATE OF MADRAS [REFERRED TO]
ORIENT PAPER MILLS LIMITED THE STATE OF ORISSA VS. STATE OF ORISSAS:THE ORIENT PAPER MILLS LIMITED [REFERRED TO]
CALCUTTA GAS COMPANY PROPRIETARY LIMITED VS. STATE OF WEST BENGAL [REFERRED TO]
GUJARAT UNIVERSITY STATE OF GUJARAT PRINCIPAL ST XAVIERS COLLEGE RANCHI COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATION VS. KRISHNA RAUGANATH MUDNOLKAR:KRISHNA RAUGANATH MUDNOLKAR:KRISHNA RAUGANATH MUDNOLKAR:KRISHNA RAUGANATH MUDNOLKAR [REFERRED TO]
GUJARAT UNIVERSITY STATE OF GUJARAT PRINCIPAL ST XAVIERS COLLEGE RANCHI COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATION VS. KRISHNA RAUGANATH MUDNOLKAR:KRISHNA RAUGANATH MUDNOLKAR:KRISHNA RAUGANATH MUDNOLKAR:KRISHNA RAUGANATH MUDNOLKAR [REFERRED TO]
SOUTH INDIA CORPORATION PRIVATE LIMITED VS. SECRETARY BOARD OF REVENUE TRIVANDRUM [REFERRED TO]
R CHITRALEKHA VENKATESUBBA REDDY VS. STATE OF MYSORE [REFERRED TO]
PRITHVI COTTON MILLS LIMITED VS. BROACH BOROUGH MUNICIPALITY [REFERRED TO]
TIRATH RAM RAJINDRA NATH LUCKNOW VS. STATE OF UTTAR PRADESH [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. HINDUSTAN MACHINE TOOLS LTD [REFERRED TO]
I N SAKSENA R D DOONGAJI VS. STATE OF MADHYA PRADESH [REFERRED TO]
MISRILAL JAIN B PATNAIK MINES PRIVATE LIMITED A P AND COMPANY FOREST CALCUTTA NANDARAM HUNATRAM MOHAMMAD SERAJUDDIN VS. STATE OF ORISSA [REFERRED TO]
HOECHST PHARMACEUTICALS LIMITED JUMNA FLOUR AND OIL MILLS PHARMA ASSOCIATES VS. STATE OF BIHAR [REFERRED TO]
CENTRAL COAL FIELDS LIMITED BHARAT COKING COAL LIMITED VS. BHUBANESWAR SINGH:M S BHUBANESWAR SINGH [REFERRED TO]
HINDUSTAN GUM AND CHEMICALS LIMITED VS. STATE OF HARYANA [REFERRED TO]
UJAGAR PRINTS II KWALITY SILK MILLS CO VS. UNION OF INDIA [REFERRED TO]
A K SABHAPATHY VS. STATE OF KERALA [REFERRED TO]
A K SABHAPATHY VS. STATE OF KERALA [REFERRED TO]
STATE OF TAMIL NADU VS. ADHIYAMAN EDUCATIONAL AND RESEARCH INSTITUTE [REFERRED TO]
INDIAN ALUMINIUM CO VS. STATE OF KERALA [REFERRED TO]
THIRUMURUGA KIRUPANANA VARIYAR THAVATHIRU SUNDARA SWAMIGAL MEDICAL EDUCATIONAL AND CHARITABLE TRUST VS. STATE OF TAMIL NADU [REFERRED TO]
MEDICAL COUNCIL OF INDIA VS. STATE OF KARNATAKA [REFERRED TO]
MUKHTIAR CHAND VS. STATE OF PUNJAB [REFERRED TO]
PREETI SRIVASTAVA VS. STATE OF MADHYA PRADESH [REFERRED TO]
PREETI SRIVASTAVA VS. STATE OF MADHYA PRADESH [REFERRED TO]
SUBHASHIS BAKSHI VS. WEST BENGAL MEDICAL COUNCIL [REFERRED TO]
ASHOK LEYLAND LIMITED VS. STATE OF TAMIL NADU [REFERRED TO]
YASHPAL VS. STATE OF CHHATTISGARH [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. NARAIN SINGH [REFERRED TO]
K T PLANTATION PVT LTD VS. STATE OF KARNATAKA [REFERRED TO]
MODERN DENTAL COLLEGE AND RESEARCH CENTRE VS. STATE OF MADHYA PRADESH [REFERRED TO]
CHINTPURNI MEDICAL COLLEGE AND HOSPITAL & ANR. VS. STATE OF PUNJAB & ORS. [REFERRED TO]
CHINTPURNI MEDICAL COLLEGE AND HOSPITAL & ANR. VS. STATE OF PUNJAB & ORS. [REFERRED TO]
ASSOCIATION OF MEDICAL SUPER SPECIALITY ASPIRANTS AND RESIDENTS VS. UNION OF INDIA [REFERRED TO]
TAMIL NADU MEDICAL OFFICERS ASSOCIATION VS. UNION OF INDIA [REFERRED TO]