SUPRIYO @ SUPRIYA CHAKRABORTY Vs. UNION OF INDIA

Referred Judgements :-

QUEEN EMPRESS V. KHAIRATI [REFERRED TO]
ROMESH THAPPAR V. STATE OF MADRAS [REFERRED TO]
AK GOPALAN V. STATE OF MADRAS [REFERRED TO]
STATE OF MADRAS V. V.G. ROW [REFERRED TO]
RATILAL PANACHAND GANDHI V. STATE OF BOMBAY [REFERRED TO]
KEDAR NATH BAJORIA V. STATE OF WEST BENGAL [REFERRED TO]
EXPRESS NEWSPAPERS (P) LTD. V. UNION OF INDIA [REFERRED TO]
KESAVANANDA BHARATI V. STATE OF KERALA (HEREAFTER,"KESAVANANDA BHARTI ") [REFERRED TO]
INDIRA NEHRU GANDHI V. RAJ NARAIN [REFERRED TO]
STATE OF KERALA V. NM THOMAS [REFERRED TO]
UNITED KINGDOM V. DEPARTMENT OF HEALTH AND SOCIAL SECURITY [REFERRED TO]
COMDEL COMMODITIES LTD. V. SIPOREX TRADE S.A [REFERRED TO]
R V IRELAND,R V BURSTOW [REFERRED TO]
SOUTHWARK LONDON BOROUGH COUNCIL V. MILLS [REFERRED TO]
MCCARTAN TURKINGTON BREEN (A FIRM) V. TIMES NEWSPAPERS LTD [REFERRED TO]
BIRMINGHAM CITY COUNCIL V. OAKLEY [REFERRED TO]
ANDHRA PRADESH PUBLIC SERVICE COMMISSION V. BALOJI BADHVANATH [REFERRED TO]
INDRA SARMA V. V.K.V. SARMA [REFERRED TO]
NATIONAL LEGAL SERVICES AUTHORITY V. UNION OF INDIA AND ORS.,(HEREAFTER,"NALSA") [REFERRED TO]
ALL KERALA ONLINE LOTTERY DEALERS ASSOCIATION V. STATE OF KERALA AND ORS [REFERRED TO]
SHAILESH DHAIRYAWAN V. MOHAN BALKRISHNA LULLA [REFERRED TO]
GIRODHAR G. YADALAM V. COMMISSIONER OF WEALTH TAX [REFERRED TO]
SHABNAM V. UNION OF INDIA [REFERRED TO]
JEEJA GHOSH V. UNION OF INDIA [REFERRED TO]
DEVIKA BISWAS V. UNION OF INDIA [REFERRED TO]
CELLULAR OPERATORS ASSOCIATION OF INDIA V TELECOM REGULATORY AUTHORITY OF INDIA [REFERRED TO]
ASHA RANJAN V. STATE OF BIHAR [REFERRED TO]
K.S. PUTTASWAMY V. UNION OF INDIA (HEREAFTER,"K.S. PUTTASWAMY") [REFERRED TO]
RAJIVE RATURI V. UNION OFINDIA [REFERRED TO]
CHANDAN BANERJEE V. KRISHNA PRASAD GHOSH [REFERRED TO]
S.K. NAUSAD RAHAMAN AND ORS. V. UNION OF INDIA (UOI) [REFERRED TO]
X V. PRINCIPAL SECRETARY [REFERRED TO]
ASSOCIATION OF OLD SETTLERS OF SIKKIM AND ORS. V UNION OF INDIA [REFERRED TO]
MEHARBAN NOWSHIRWAN IRANI V. EMPEROR [REFERRED TO]
STATE OF WEST BENGAL HABIB MOHAMMAD STATE OF HYDERABAD STATE OF MYSORE VS. ANWAR ALI SARKAR:ANWAR ALI SARKAR [REFERRED TO]
RAI SAHIB RAM JAWAYA KAPUR VS. STATE OF PUNJAB [REFERRED TO]
KANAI LAL SUR VS. PARAMNIDHI SADHUKHAN [REFERRED TO]
WORKMEN OF DIMAKUCHI TEA ESTATE VS. MANAGEMENT OF DIMAKUCHI TEA ESTATE [REFERRED TO]
MOHAMMAD HANIF QUARESHI 2 MOHAMMAD ILLIAS 3 GHANI MAHAJAN AND 4 NASIR UD DIN 5 SHEIKH HUSSAIN QUARESHI 6 SHEIKH SUBHAN 7 ABDUL AZIZ 8 MOHAMMAD ISMAIL AND 9 ABDUL RAHIM 10 ABDUL VS. STATE OF BIHAR 2 STATE OF UTTAR PRADESH 3 STATE OF BOMBAY 4 STATE OF MADHYA PRADESH 5 STATE OF MADHYA PRADESH [REFERRED TO]
M PENTIAH VS. MUDDALA VEERAMALLAPPA [REFERRED TO]
DARYAO HURMAT S O SATWA MAHENDRA LAL JAINI ROOP CHAND BRUHAN KUMAR SADASHIV RAMCHANDRA DALVI VS. STATE OF UTTAR PRADESH [REFERRED TO]
ALL INDIA BANK EMPLOYEES ASSOCIATION THE STATE BANK OF INDIA STAFF UNION PETITIONERS ATTORNEY GENERAL FOR INDIA THE PUNJAB NATIONAL BANK EMPLOYEES ASSOCIATION ALL INDIA STATE BANK STAFF FEDERATION VS. NATIONAL INDUSTRIAL TRIBUNAL:NATIONAL INDUSTRIAL TRIBUNAL BANK DISPUTES :NATIONAL INDUSTRIAL TRIBUNAL BANK DISPUTES [REFERRED TO]
SAKAL PAPERS PRIVATE LIMITED B N SARPOTDAR SHANTILAL HARJIVAN SHAH PRINTERS MYSORE PRIVATE LIMITED LABCHAND B N SARPOTDAR FIRM "TAMIL NADU AND D S POTNIS INTERVENERS VS. UNION OF INDIA [REFERRED TO]
KHARAK SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
R L ARORA VS. STATE OF UTTAR PRADESH [REFERRED TO]
PRAGA TOOLS CORPORATION VS. C A IMANUAL [REFERRED TO]
N VENUGOPALA RAVI VARMA RAJAH VS. UNION OF INDIA [REFERRED TO]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [REFERRED TO]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [REFERRED TO]
BENNETT COLEMAN AND COMPANY THE HINDUSTAN TIMES LIMITED INDIAN EXPRESS MADURAI PRIVATE LIMITED G NARASIMHAN VS. UNION OF INDIA [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. TRILOKI NATH KHOSA [REFERRED TO]
STATE OF GUJARAT VS. AMBICA MILLS LTD [REFERRED TO]
GIAN DEVI VS. SUPERINTENDENT NARI NIKETAN DELHI [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
HUSSAINARA KHATOON 1 VS. HOME SECRETARY STATE OF BIHAR [REFERRED TO]
PREM SHANKAR SHUKLA VS. DELHI ADMINISTRATION [REFERRED TO]
MINERVA MILLS LIMITED VS. UNION OF INDIA [REFERRED TO]
FRANCIS CORALIE MULLIN VS. ADMINISTRATOR UNION TERRITORY OF DELHI [REFERRED TO]
STATE BANK OF TRAVANCORE VS. MOHAMMAD MOHAMMAD KHAN [REFERRED TO]
BOARD OF TRUSTEES OF THE PORT OF BOMBAY VS. DILIPKUMAR RAGHAVENDRANATH NADKARNI [REFERRED TO]
D S NAKARA VS. UNION OF INDIA [REFERRED TO]
MOTOR GENERAL TRADERS VS. STATE OF ANDHRA PRADESH [REFERRED TO]
AJOY KUMAR BANERJEE UMED SINGH VS. UNION OF INDIA [REFERRED TO]
PRADEEP JAIN MISS REITA NIRANKARI MEENAKSHI ALKA AGGARWAL SHALINI VS. UNION OF INDIA [REFERRED TO]
SAROJ RANI VS. SUDARSHAN KUMAR CHADHA [REFERRED TO]
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED BENNETT COLEMAN AND COMPANY LIMITED STATESMAN LIMITED KASTURI AND SONS LIMITED ANANDA BAZAR PATRIKA LIMITED VS. UNION OF INDIA [REFERRED TO]
MOHAMMAD AHMED KHAN VS. SHAH BANG BEGUM [REFERRED TO]
OLGA TELLIS VAYYAPVRI KUPPUSAMI VS. BOMBAY MUNICIPAL CORPORATION:STATE OF MAHARASHTRA [REFERRED TO]
LAXMI KANT PANDEY VS. UNION OF INDIA [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. UMED RAM SHARMA [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. UMED RAM SHARMA [REFERRED TO]
RATTAN ARYA VS. STATE OF TAMIL NADU [REFERRED TO]
BIJOE EMMANUEL VS. STATE OF KERALA [REFERRED TO]
S P SAMPATH KUMAR J N GUPTA D J SOMAIYA VS. UNION OF INDIA [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
BANK OF INDIA VS. VIJAY TRANSPORT [REFERRED TO]
LAXMI RAJ SHETTY VS. STATE OF TAMIL NADU [REFERRED TO]
DEEPAK SIBAL MISS RITLJ KHANNA VS. PUNJAB UNLVERSRTY:PUNJAB UNIVERSITY [REFERRED TO]
TINSUKHIA ELECTRIC SUPPLY COMPANY LIMITED VS. STATE OF ASSAM [REFERRED TO]
ANDI MUKTA SADGURU SHREE MUKTAJEE VANDAS SWAMI SUVARNA JAYANTI MAHOTSAV SMARAK TRUST VS. V R RUDANI [REFERRED TO]
SHANTISTAR BUILDERS VS. NARAYAN KHIMALAL TOTAME [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. D T C MAZDOOR CONGRESS ANB [REFERRED TO]
INDRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
UNNI KRISHNAN J P VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SHEELA BARSE VS. UNION OF INDIA [REFERRED TO]
SUPREME COURT ADVOCATES ON RECORD ASSOCIATION S P GUPTA VS. UNION OF INDIA [REFERRED TO]
STATE OF PUNJAB VS. AJAIB SINGH [REFERRED TO]
STATE OF MAHARASHTRA VS. MANUBHAI PRAGAJI VASHI [REFERRED TO]
STATE VS. S J CHOUDHARY [REFERRED TO]
GIAN KAUR SURAT LAL HARBANS SINGH CHANDRABHUSHAN DILBAGH SINGH LOKENDRA SINGH VS. STATE OF PUNJAB:RAJ KUMARS:STATE OF PUNJAB:STATE OF MAHARASHTRA:STATE OF HIMACHAL PRADESH :STATE OF MADHYA PRADESH [REFERRED TO]
MADHU KISHWAR JULIANA LAKRA VS. STATE OF BIHAR [REFERRED TO]
D C SAXENA VS. HONBLE THE CHIEF JUSTICE OF INDIA [REFERRED TO]
D K BASU ASHOK K JOHRI VS. STATE OF WEST BENGAL :STATE OF UTTAR PRADESH [REFERRED TO]
GAURAV JAIN VS. UNION OF INDIA [REFERRED TO]
VISHAKA VS. STATE OF RAJASTHAN [REFERRED TO]
GITHA HARIHARAN DRVANDANA SHIVA VS. RESERVE BANK OF INDIA:JAYANTABANDHOPADHYAYA [REFERRED TO]
GITHA HARIHARAN DRVANDANA SHIVA VS. RESERVE BANK OF INDIA:JAYANTABANDHOPADHYAYA [REFERRED TO]
K BHAGIRATHI G SHENOY VS. KP BALLAKURAYA [REFERRED TO]
SIL IMPORT USA VS. EXIM AIDES SILK EXPORTERS BANGALORE [REFERRED TO]
B R ENTERPRISES VS. STATE OF UTTAR PRADESH [REFERRED TO]
UNION OF INDIA VS. M V VALLIAPPAN [REFERRED TO]
STATE OF ANDHRA PRADESH VS. CHALLA RAMKRISHNA REDDY [REFERRED TO]
OM KUMAR VS. UNION OF INDIA [REFERRED TO]
S R CHAUDHARY VS. STATE OF PUNJAB [REFERRED TO]
CENTRAL BANK OF INDIA VS. RAVINDRA [REFERRED TO]
UNION OF INDIA VS. ASSOCIATION FOR DEMOCRATIC REFORMS [REFERRED TO]
BIPINCHANDRA PARSHOTTAMDAS PATEL VAKIL VS. STATE OF GUJARAT [REFERRED TO]
UNION OF INDIA VS. NAVEEN JINDAL [REFERRED TO]
UNION OF INDIA VS. NAVEEN JINDAL [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
LATA SINGH VS. STATE OF U P [REFERRED TO]
M NAGARAJ VS. UNION OF INDIA [REFERRED TO]
J K INDUSTRIES LTD VS. UNION OF INDIA [REFERRED TO]
ANUJ GARG VS. HOTEL ASSOCIATION OF INDIA [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. NUSLI NEVILLE WADIA [REFERRED TO]
ASHOKA KUMAR THAKUR VS. UNION OF INDIA [REFERRED TO]
SATYAWATI SHARMA VS. UNION OF INDIA [REFERRED TO]
STATE OF WEST BENGAL VS. COMMITTEE FOR PROTECTION OF DEMOCRATIC [REFERRED TO]
M NIZAMUDEEN VS. CHEMPLAST SANMAR LIMITED [REFERRED TO]
TRANSPORT AND DOCK WORKERS UNION VS. MUMBAI PORT TRUST [REFERRED TO]
INDRA DAS VS. STATE OF ASSAM [REFERRED TO]
ARUMUGAM SERVAI VS. STATE OF TAMIL NADU [REFERRED TO]
INDIAN MEDICAL ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
MAQBOOL FIDA HUSAIN VS. RAJKUMAR PANDEY [REFERRED TO]
NAZ FOUNDATION VS. GOVERNMENT OF NCT OF DELHI [REFERRED TO]
ARUNA RAMCHANDRA SHANBAUG VS. UNION OF INDIA [REFERRED TO]
DEEPAK GULATI VS. STATE OF HARYANA [REFERRED TO]
BADSHAH VS. SAU. URMILA BADSHAH GODSE [REFERRED TO]
LALITA KUMARI VS. GOVT. OF U.P. [REFERRED TO]
INDRA SARMA VS. V.K.V.SARMA [REFERRED TO]
SURESH KUMAR KOUSHAL VS. NAZ FOUNDATION [REFERRED TO]
NATIONAL LEGAL SERVICES AUTHORITY VS. UNION OF INDIA [REFERRED TO]
MODERN DENTAL COLLEGE & RESEARCH CENTER VS. STATE OF MADHYA PRADESH [REFERRED TO]
VIKAS YADAV VS. STATE OF U.P. AND ORS. ETC. ETC. [REFERRED TO]
SHAYARA BANO VS. UNION OF INDIA AND OTHERS [REFERRED TO]
JUSTICE K.S. PUTTASWAMY (READ.) VS. UNION OF INDIA & ORS. [REFERRED TO]
JUSTICE K.S. PUTTASWAMY (READ.) VS. UNION OF INDIA & ORS. [REFERRED TO]
INDEPENDENT THOUGHT VS. UNION OF INDIA AND ANR. [REFERRED TO]
SONI GERRY VS. GERRY DOUGLAS [REFERRED TO]
SHAKTI VAHINI VS. UNION OF INDIA AND OTHERS [REFERRED TO]
SHAKTI VAHINI VS. UNION OF INDIA AND OTHERS [REFERRED TO]
COMMON CAUSE (A REGD. SOCIETY) VS. UNION OF INDIA AND ANOTHER [REFERRED TO]
COMMON CAUSE (A REGD. SOCIETY) VS. UNION OF INDIA AND ANOTHER [REFERRED TO]
SHAFIN JAHAN VS. ASOKAN K.M. & ORS. [REFERRED TO]
KALPANA MEHTA AND OTHERS VS. UNION OF INDIA AND OTHERS [REFERRED TO]
NANDAKUMAR & ANR. VS. STATE OF KERALA & ORS. [REFERRED TO]
UNION OF INDIA VS. MOOL CHAND KHAIRATI RAM TRUST [REFERRED TO]
NAVTEJ SINGH JOHAR VS. UNION OF INDIA THR SECRETARY MINISTRY OF LAW AND JUSTICE [REFERRED TO]
JOSEPH SHINE VS. UNION OF INDIA [REFERRED TO]
INDIAN YOUNG LAWYERS ASSOCIATION & ORS VS. STATE OF KERALA & ORS [REFERRED TO]
INDIAN YOUNG LAWYERS ASSOCIATION & ORS VS. STATE OF KERALA & ORS [REFERRED TO]
DHARANI SUGARS AND CHEMICALS LTD VS. UNION OF INDIA [REFERRED TO]
INDIBILITY CREATIVE PVT LTD AND OTHERS VS. GOVT OF WEST BENGAL AND OTHERS [REFERRED TO]
ARUNKUMAR AND ORS. VS. THE INSPECTOR GENERAL OF REGISTRATION AND ORS. [REFERRED TO]
K. H. NAZAR VS. MATHEW K. JACOB [REFERRED TO]
SHILPA MITTAL VS. STATE OF NCT OF DELHI [REFERRED TO]
LAXMIBAI CHANDARAGI B. AND ORS. VS. STATE OF KARNATAKA AND ORS. [REFERRED TO]
SIVASANKARAN VS. SANTHIMEENAL [REFERRED TO]
EBIX SINGAPORE PRIVATE LIMITED VS. COMMITTEE OF CREDITORS OF EDUCOMP SOLUTIONS LIMITED [REFERRED TO]
INDIAN EX SERVICEMEN MOVEMENT VS. UNION OF INDIA [REFERRED TO]
DEEPIKA SINGH VS. CENTRAL ADMINISTRATIVE TRIBUNAL [REFERRED TO]
KARAN @ FATIYA VS. STATE OF MADHYA PRADESH [REFERRED TO]