(1.) Learned counsel for the applicants seek permission of this Court to withdraw I.A.NO.1 of 2011 in I.A.No.5 of 2010. Permission sought for is granted.
(2.) I.A.No.1 is dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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